High Courts02 Apr 2009
Shri Narinder Singh and Others Vs State
Delhi High Court · (2009) 04 DEL CK 0081
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 188 of 238
High Courts02 Apr 2009
Commissioner of Income Tax Vs K.J. Business Centre
Delhi High Court · (2009) 180 TAXMAN 42
High Courts02 Apr 2009
Parwati Devi and Others Vs DDA
Delhi High Court · (2009) 159 DLT 467 : (2010) 7 RCR(Civil) 247
High Courts02 Apr 2009
Energo Engineering Projects Ltd. Vs Gujarat State Electricity Corporation Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0027
High Courts02 Apr 2009
Sangeeta Paul and Others Vs State and Another
Delhi High Court · (2009) 04 DEL CK 0001
High Courts01 Apr 2009Dismissed
Haryana Roadways Vs Sh. Ramesh Kumar
Delhi High Court · (2010) 3 SLJ 92
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts01 Apr 2009Allowed
Kalloo Passi Vs State
Delhi High Court · (2009) 04 DEL CK 0554
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 2009Dismissed
Hartlay Knits Vs A.C.S. Logistics and Others
Delhi High Court · (2009) 04 DEL CK 0541
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
High Courts01 Apr 2009
Indian Agricultural Research Institute Vs Shri Santosh Kumar Yadav and Others
Delhi High Court · (2009) 04 DEL CK 0539
Constitution of India, 1950 — Article 226
High Courts01 Apr 2009Disposed Off
Management of Ellar Sales Corpn. Vs Sh. Vijay Kumar
Delhi High Court · (2009) 04 DEL CK 0510
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts01 Apr 2009
Pro Interactive Service (India) Ltd. Vs Government of NCT of Delhi and another
Delhi High Court · (2009) 123 FLR 722
High Courts01 Apr 2009Dismissed
PT. Muni Ram and Associates (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (2009) 04 DEL CK 0330
High Courts01 Apr 2009
Dinesh Gupta, Dr. and Others Vs D.D.A.
Delhi High Court · (2010) 114 DRJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Development Act, 1957 — Section 14, 29(2)
High Courts01 Apr 2009
Mr. Kishan Lal Arora Vs Shri Hanuman
Delhi High Court · (2009) 04 DEL CK 0203
Industrial Disputes (Central) Rules, 1957 — Rule 18, 20Industrial Disputes Act, 1947 — Section 17B
High Courts01 Apr 2009Dismissed
GATI Limited Vs National Aviation Company of India Limited
Delhi High Court · (2009) 04 DEL CK 0194
Arbitration and Conciliation Act, 1996 — Section 9
High Courts01 Apr 2009Dismissed
National Research Development Corpn. Vs ABS Plastics Limited
Delhi High Court · (2009) 168 DLT 177 : (2009) 40 PTC 613 : (2010) 8 RCR(Civil) 364
Arbitration Act, 1940 — Section 33Patents Act, 1970 — Section 68, 69
High Courts01 Apr 2009Dismissed
CHD Developers Ltd. Vs Sh. Rajinder Prasad
Delhi High Court · (2009) 162 DLT 86 : (2009) 4 LLJ 86 : (2009) 156 PLR 8
Constitution of India, 1950 — Article 226
High Courts01 Apr 2009
Sachin Gandas and Another Vs Gaon Sabha
Delhi High Court · (2010) 7 RCR(Civil) 2775
High Courts01 Apr 2009Dismissed
B.C. Pandey Vs The Commissioner (Transport), NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0158
High Courts01 Apr 2009Dismissed
Shri Ramesh Ahuja and Another Vs Shri Ram Nath Jain
Delhi High Court · (2009) 04 DEL CK 0146