High Courts31 Mar 2009Allowed
Indraprastha Power Generation Compnay Ltd. Vs Sh. P.C. Jain and Another
Delhi High Court · (2009) 03 DEL CK 0247
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 190 of 238
High Courts31 Mar 2009Allowed
Rahul Parihar, Sandeep Kumar, Richa Verma and Bawa Singh Vs Gurunanak Dev University and Another
Delhi High Court · (2009) 03 DEL CK 0226
High Courts31 Mar 2009
New India Assurance Co. Ltd. Vs Geeta Devi and Others
Delhi High Court · (2011) ACJ 277
Motor Vehicles Act, 1988 — Section 166
High Courts31 Mar 2009Dismissed
V. Arindam Const Pvt. Ltd. Vs Ircon International Ltd. and Another
Delhi High Court · (2009) 03 DEL CK 0220
High Courts31 Mar 2009
Sh.Chand Ram Vs The Management of MCD and Another
Delhi High Court · (2009) 03 DEL CK 0206
Industrial Disputes Act, 1947 — Section 11A
High Courts31 Mar 2009
Smt. Manju Gupta Vs Sh. Sanjay Garg
Delhi High Court · (2009) 03 DEL CK 0201
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)Hindu Marriage Act, 1955 — Section 24, 25
High Courts31 Mar 2009
Apollo Hospital Enterpreises Ltd. Vs Sh. Suresh Mallik and Others
Delhi High Court · (2009) 03 DEL CK 0189
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Industrial Disputes (Central) Rules, 1957 — Rule 18, 20Industrial Disputes Act, 1947 — Section 17B, 25, 25F
High Courts31 Mar 2009Dismissed
The Oriental Insurance Co. Ltd. Vs Satpal and Others
Delhi High Court · (2009) 3 ACC 828
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 8, Order 9 Rule 13, 151Criminal Procedure Code, 1973 (CrPC) — Section 340Motor Vehicles Act, 1988 — Section 170
High Courts31 Mar 2009Allowed
Atul Kumar Jain Vs UTI AMC (P) Ltd. and Others
Delhi High Court · (2009) 03 DEL CK 0180
Constitution of India, 1950 — Article 226
High Courts31 Mar 2009
Shri Vinod Krishan Khanna Vs A.B.C. Indo-US Academy and Others
Delhi High Court · (2009) 03 DEL CK 0161
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts31 Mar 2009
Mrs. Shobha Shrestha Vs Mr. Jay Randolph Vass and Another
Delhi High Court · (2009) 03 DEL CK 0136
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 2, Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3)Constitution of India, 1950 — Article 215
High Courts31 Mar 2009
Agro Tech Foods Ltd. Vs Sudha Churiwal
Delhi High Court · (2009) ILR Delhi 37 Supp : (2009) 40 PTC 33
Trade Marks Act, 1999 — Section 107, 11, 11(6), 21
High Courts31 Mar 2009Dismissed
Narcotics Control Bureau Vs Dr. Shyam Lal and Another
Delhi High Court · (2009) CriLJ 2357 : (2010) 6 RCR(Criminal) 1644
High Courts31 Mar 2009Dismissed
Beadonpura Durga Puja Samiti (Regd.) Vs MCD and Others
Delhi High Court · (2009) 03 DEL CK 0112
High Courts31 Mar 2009Dismissed
Satish Kumar Jain Vs Raj Singh Yadav
Delhi High Court · (2010) 7 RCR(Civil) 126
High Courts31 Mar 2009Allowed
Special Director of Enforcement Vs Anil Agarwal and Another
Delhi High Court · (2009) 03 DEL CK 0024
High Courts31 Mar 2009Dismissed
Jay Polyehem (India) Ltd. Vs Kotak Mahindra Bank Ltd.
Delhi High Court · AIR 2009 Delhi 187 : (2009) ILR Delhi 46 Supp : (2010) 7 RCR(Civil) 129
High Courts31 Mar 2009Allowed
Smt. Parvati Devi Mehta and Others Vs Suresh Kumar and Others
Delhi High Court · (2009) 03 DEL CK 0004
High Courts30 Mar 2009Dismissed
BSES Rajdhani Power Limited Vs Madan Mohan Ratawal and Another
Delhi High Court · (2009) 5 ILR Delhi 480
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19(2)Constitution of India, 1950 — Article 311(2), 311(3)Penal Code, 1860 (IPC) — Section 324, 324B