High Courts27 Mar 2009Dismissed
Ajay Kumar and Others Vs Killburn Office Automation Ltd.
Delhi High Court · (2009) 03 DEL CK 0255
Limitation Act, 1963 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 192 of 238
High Courts27 Mar 2009Dismissed
Union of India (UOI) Vs Kamal Vijay Jain and Another
Delhi High Court · (2009) 03 DEL CK 0232
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(2), 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 29(2), 5
High Courts27 Mar 2009Dismissed
National Insurance Co. Ltd. Vs Smt. Geeta and Others
Delhi High Court · (2009) 03 DEL CK 0222
High Courts27 Mar 2009
M.K. Auto Industries Vs Employees'' Provident Fund Appellate Tribunal and Others
Delhi High Court · (2009) 03 DEL CK 0219
Employees Provident Fund Appellate Tribunal (Procedure) Rules, 1997 — Rule 7(2)
High Courts27 Mar 2009Dismissed
Shamsher Singh and Others Vs State and Another
Delhi High Court · (2009) 110 DRJ 48
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 324, 34, 506
High Courts27 Mar 2009
Larsen and Toubro Limited Vs Lakshmi Narasimha Textiles Private Limited
Delhi High Court · (2009) 03 DEL CK 0199
High Courts27 Mar 2009
Mashreq Bank PSC Vs Navin Khilnani
Delhi High Court · (2009) 03 DEL CK 0188
Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 21
High Courts27 Mar 2009Dismissed
Sadaram Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2009) 03 DEL CK 0144
High Courts27 Mar 2009Allowed
Ind-Swift Ltd. Vs Employee State Insurance Corporation Ltd. and Others
Delhi High Court · (2009) 03 DEL CK 0137
Constitution of India, 1950 — Article 226
High Courts27 Mar 2009Dismissed
Becton Dickinson India Ltd. Vs Shika Pharma (P) Ltd. and Another
Delhi High Court · (2010) 5 RCR(Criminal) 735
High Courts27 Mar 2009
Gopi Chand Vs State
Delhi High Court · (2009) 03 DEL CK 0084
Penal Code, 1860 (IPC) — Section 149
High Courts26 Mar 2009Dismissed
Green Delhi Bqs Ltd. Vs Delhi Transport Corporation
Delhi High Court · (2009) 03 DEL CK 0341
High Courts26 Mar 2009Dismissed
State Vs Irashad Ahmad Malik and Others
Delhi High Court · (2009) 03 DEL CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 321Prevention of Terrorism (Repeal) Act, 2004 — Section 1(2), 2(3), 2(4), 2(7), 3Prevention of Terrorism Act, 2002 — Section 56, 60, 60(1), 60(4), 60(5)
High Courts26 Mar 2009Allowed
Equipment Conductors and Cables Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 7 RCR(Civil) 2448
High Courts26 Mar 2009Allowed
Rakesh Kr. Kapoor and Others Vs Competent Authority and Others
Delhi High Court · (2009) 03 DEL CK 0268
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 4, 6, 6(1), 7(3), 8Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(1), 2(2), 3, 3(1)
High Courts26 Mar 2009Dismissed
Shri Sohan Lal Vs Novex (P) Ltd.
Delhi High Court · (2009) 03 DEL CK 0254
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts26 Mar 2009Dismissed
Shri Pramod Kumar Vs General Export Agencies
Delhi High Court · (2009) 122 FLR 620
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 2009Dismissed
Balraj @ Mallahu Vs The State (NCT of Delhi)
Delhi High Court · (2009) 03 DEL CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 208, 313Penal Code, 1860 (IPC) — Section 311, 34, 354, 363, 366