High Courts30 Mar 2009
Dharamvir Khera Vs Commissioner of Police and Another
Delhi High Court · (2009) 03 DEL CK 0315
Municipal Corporation Act, 1957 — Section 299, 300
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 191 of 238
High Courts30 Mar 2009
Prakash Atlanta JV and Others Vs NHAI and Others
Delhi High Court · (2009) 03 DEL CK 0309
High Courts30 Mar 2009Dismissed
Indraprastha Medical Corporation Vs National Highways Authority of India
Delhi High Court · (2009) 03 DEL CK 0301
Delhi Land Revenue Act, 1954 — Section 28, 28(1), 64, 64(1)National Highways Act, 1956 — Section 2National Highways Authority of India Act, 1988 — Section 11, 16, 16(2), 3
High Courts30 Mar 2009Dismissed
Balbir Singh Mayal and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 03 DEL CK 0286
Transfer of Property Act, 1882 — Section 114
High Courts30 Mar 2009Dismissed
Shri Narender Kumar Makhija Vs International Amusement Ltd.
Delhi High Court · (2009) 03 DEL CK 0283
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 6, 7, 8, 9
High Courts30 Mar 2009Dismissed
Karunapati Pandey Vs UCO Bank and Others
Delhi High Court · (2009) 03 DEL CK 0246
UCO Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 3(1)
High Courts30 Mar 2009Dismissed
Shri Surender Kumar (Workman) Vs The Presiding Officer
Delhi High Court · (2009) 03 DEL CK 0245
Industrial Disputes Act, 1947 — Section 10(4)(A)
High Courts30 Mar 2009Dismissed
Shri Mohd. Shakir Vs Sunder Lal Jain Hospital
Delhi High Court · (2009) 122 FLR 618
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Mar 2009Allowed
Smt. Namita Saxena Vs State and Others
Delhi High Court · (2009) 03 DEL CK 0213
Succession Act, 1925 — Section 218
High Courts30 Mar 2009Dismissed
Mysore Coffee Curing Works Ltd. Vs Ministry of Commerce and Others
Delhi High Court · (2009) ILR Delhi 45 Supp
High Courts30 Mar 2009
Maharaj Kumar Kaustuvmani Pratap Sahi Vs Your Kids R Our Kids
Delhi High Court · (2009) 03 DEL CK 0154
High Courts30 Mar 2009
National Fertilizers Ltd. Vs Harnek Singh and Others
Delhi High Court · (2009) 03 DEL CK 0086
High Courts30 Mar 2009Allowed
Narender H. Chandwani Vs M.C.D. and Another
Delhi High Court · (2009) 158 DLT 234
High Courts30 Mar 2009Dismissed
D.M. Jawhar Merican Vs Engineers India Limited
Delhi High Court · AIR 2009 Delhi 104 : (2009) 2 CompLJ 272 : (2009) 4 ILR Delhi 571 : (2010) 7 RCR(Civil) 85
High Courts30 Mar 2009Dismissed
R. Nallathurai Vs Airports Authority of India and Others
Delhi High Court · (2009) 8 SLR 375
High Courts27 Mar 2009Dismissed
Hyco Product (P) Ltd. Vs Smt. Shashi Hasija, Prop. of Paul Traders
Delhi High Court · AIR 2009 Delhi 96 : (2009) 4 RCR(Civil) 277 : (2009) 2 RCR(Rent) 296
High Courts27 Mar 2009Dismissed
Delhi Transport Corporation Vs Bishan Singh
Delhi High Court · (2009) 03 DEL CK 0325
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts27 Mar 2009Dismissed
Pritam Singh Vs State
Delhi High Court · (2009) 03 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8
High Courts27 Mar 2009Dismissed
B. Purbanchal Road Services (P) Ltd. Vs Food Corporation of India and Others
Delhi High Court · (2009) 03 DEL CK 0269