High Courts13 Apr 2009

Sharma Enterprises Vs Hotel Leelaventure Ltd.

Delhi High Court · (2010) 7 RCR(Civil) 2812

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 18 Rule 4, Order 8 Rule 1A(3), 34Contract Act, 1872 — Section 2(6), 54, 55Sales of Goods Act, 1930 — Section 11