High Courts17 Apr 2009
Gati Limited Vs Dy. Labour Commissioner and Others
Delhi High Court · (2009) 04 DEL CK 0273
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 174 of 238
High Courts17 Apr 2009Dismissed
Rafi Ahmed and Another Vs State
Delhi High Court · (2009) 04 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Apr 2009Dismissed
Maitri Nagar Cooperative Group Housing Society Ltd. Vs Shri Mehar Chand Jain and Others
Delhi High Court · (2010) 7 RCR(Civil) 2703
Delhi Co-operative Societies Rules, 1973 — Rule 25, 55
High Courts17 Apr 2009
Constable Rajender Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0118
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(1)Constitution of India, 1950 — Article 311, 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 157
High Courts17 Apr 2009Dismissed
Shri Deepak Kumar Sharma Vs Domino''s Pizza Ltd.
Delhi High Court · (2009) 04 DEL CK 0033
Industrial Disputes Act, 1947 — Section 25N, 33C(2)
High Courts16 Apr 2009Dismissed
Smt. Shakuntla Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2009) 166 DLT 108 : (2010) 8 RCR(Civil) 343
Arbitration Act, 1940 — Section 30, 33, 7Arbitration and Conciliation Act, 1996 — Section 2(4), 34General Clauses Act, 1897 — Section 8
High Courts16 Apr 2009Dismissed
Rakesh Kumar and Another Vs Umesh Kumar and Another
Delhi High Court · AIR 2009 Delhi 129 : (2009) 5 ILR Delhi 657 : (2010) 7 RCR(Civil) 2777
High Courts16 Apr 2009Dismissed
Mohd. Aslam and Others Vs Mohd. Ajmal and Others
Delhi High Court · (2009) 155 PLR 38
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Apr 2009
R.C. Gupta and Another Vs New India Assurance Co. Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0515
High Courts16 Apr 2009Disposed Off
Dr. M.K. Wats Vs State and Others
Delhi High Court · (2010) 6 RCR(Criminal) 1475
Criminal Procedure (Amendment) Act, 1978 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 14, 15, 17, 19, 340Penal Code, 1860 (IPC) — Section 11, 120B, 13, 18, 191
High Courts16 Apr 2009Allowed
Govt. Servants Cooperative Group Housing Society Ltd. Vs Registrar, Co-op. Societies and Others
Delhi High Court · (2009) 110 DRJ 390 : (2010) 7 RCR(Civil) 275
High Courts16 Apr 2009Disposed Off
Raghubir Singh Arora Vs D.D.A.
Delhi High Court · (2009) 04 DEL CK 0480
High Courts16 Apr 2009
Union of India (UOI) Vs Central Information Commission and Others
Delhi High Court · (2009) 04 DEL CK 0456
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19, 19(8), 20
High Courts16 Apr 2009Dismissed
Commissioner of Income Tax Vs Printers House (P.) Ltd.
Delhi High Court · (2010) 188 TAXMAN 70
Income Tax Act, 1961 — Section 14A
High Courts16 Apr 2009Dismissed
A.I. Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0441
Constitution of India, 1950 — Article 226
High Courts16 Apr 2009Dismissed
Digicable Network India Pvt. Ltd. Vs Star Den Media Services Pvt. Ltd.
Delhi High Court · (2009) 04 DEL CK 0402
Constitution of India, 1950 — Article 226
High Courts16 Apr 2009Allowed
Rare Creations Limited and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 170 DLT 234
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Management (Export of Goods and Services) Regulations, 2000 — Regulation 17(1)
High Courts16 Apr 2009
Mumtaz and Others Vs Muzabar Ali and Others
Delhi High Court · (2009) 04 DEL CK 0357
High Courts16 Apr 2009Dismissed
G.R. Infraprojects Ltd. Vs Airports Authority of India
Delhi High Court · (2009) 04 DEL CK 0337
National Highways Act, 1956 — Section 2