Delhi High Court · (2009) 3 CompLJ 48 : (2009) 223 CTR 191 : (2009) 164 ECR 297 : (2009) 237 ELT 209 : (2010) 7 RCR(Civil) 2761 : (2009) 14 STR 433 : (2009) 20 STT 129 : (2009) 22 VST 508

Finance Act, 1994 — Section 64, 65, 66, 67, 68

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High Courts18 Apr 2009Dismissed

Ring Road Car Clinic Burmah Shell Petrol Pump Vs Shri H.L. Advani, Sole Proprietor Machine Tool Engineering Co., Ring Road Service Station, Burman Sheel Petrol Pump, Chaudhary Service Station, Burmah Shell Petrol Pump and Shri Y.K. Barmah

Delhi High Court · (2010) 2 BC 669 : (2010) 7 RCR(Civil) 983

Interest Act, 1978 — Section 3(3)

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High Courts17 Apr 2009

Union of India (UOI) and Another Vs Om Prakash

Delhi High Court · (2009) 160 DLT 589 : (2009) 122 FLR 917 : (2010) 2 LLJ 836 : (2010) 2 SLJ 11

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts17 Apr 2009Dismissed

Shri Chander Sain and Others Vs J.B. Garments

Delhi High Court · (2009) 160 DLT 18 : (2009) 122 FLR 359 : (2010) 2 LLJ 5 : (2010) 2 SLJ 104

Delhi Shops and Establishments Act, 1954 — Section 2(7), 7(2)

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High Courts17 Apr 2009Dismissed

National Thermal Power Corporation Ltd. Vs Wig Brothers Builders and Engineers Ltd.

Delhi High Court · (2009) 2 ARBLR 238 : (2009) 160 DLT 642 : (2009) 4 ILR Delhi 663 : (2010) 8 RCR(Civil) 1777

Arbitration Act, 1940 — Section 11, 11(6), 12, 12(3), 13Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 16, 18Contract Act, 1872 — Section 28, 28(1), 53, 54, 55

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High Courts17 Apr 2009Allowed

Manushi Sangathan Vs Delhi Development Authority and Others

Delhi High Court · (2009) 159 DLT 82 : (2010) 7 RCR(Civil) 346

Constitution of India, 1950 — Article 19, 19(1), 21, 39

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High Courts17 Apr 2009Disposed Off

Smt. Santosh Jain (deceased) through her L.R., Shri Sanjeev Jain, Smt. Savitri Devi Jain (deceased) through Sh. Neeraj Jain and Shri Mehar Chand Jain Vs The Registrar, Cooperative Societies, Maitri Nagar Cooperative Group Housing Society Ltd. and Delhi Development Authority

Delhi High Court · (2009) 04 DEL CK 0486

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High Courts17 Apr 2009Disposed Off

K. Mohammed Imran Vs Union of India (UOI) and Others

Delhi High Court · (2009) 04 DEL CK 0479

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High Courts17 Apr 2009Dismissed

Deepak Kumar Vs University of Delhi and Another

Delhi High Court · (2009) 04 DEL CK 0478

Delhi University (Conditions of Admission to Examination) Ordinance — Ordinance 7Delhi University (Conditions of Admission to Examination) Rules — Rule 2(1), 2(2)

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High Courts17 Apr 2009Dismissed