High Courts20 Apr 2009Dismissed
The New India Assurance Co. Ltd. Vs Sanjo Devi and Others
Delhi High Court · (2009) 04 DEL CK 0318
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 171 of 238
High Courts20 Apr 2009Dismissed
Sh. Munish Kumar Vs B.S.Traders
Delhi High Court · (2009) 04 DEL CK 0317
High Courts20 Apr 2009
Mukesh Vs State
Delhi High Court · (2009) 110 DRJ 584 : (2010) 6 RCR(Criminal) 923
Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 34, 498ACriminal Procedure Code, 1973 (CrPC) — Section 374, 428
High Courts20 Apr 2009
Dr. Vikram Seth and Another Vs Delhi Transport Corporation and Another
Delhi High Court · (2009) 04 DEL CK 0293
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Preetam Devi Asija and Others Vs Munish Khurana and Others
Delhi High Court · (2009) 04 DEL CK 0292
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Rajinder Kumari Saraswat and Another Vs Prahlad Singh and Others
Delhi High Court · (2009) 04 DEL CK 0290
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Kamlesh and Others Vs Surain Singh and Others
Delhi High Court · (2009) 04 DEL CK 0289
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
R.A. Sharma and Others Vs Raj Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0288
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Bhagwati Devi and Others Vs Sh. Manjit Singh and Others
Delhi High Court · (2009) 04 DEL CK 0287
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Bandana Kumari and Others Vs Sh Imtiaz and Others
Delhi High Court · (2009) 04 DEL CK 0276
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Smt. Paramjit Kaur and Others Vs Shri Ayub Khan and Others
Delhi High Court · (2009) 04 DEL CK 0269
High Courts20 Apr 2009
Kesho Ram and Others Vs Joga Ram and Others
Delhi High Court · (2010) ACJ 1852 : AIR 2009 Delhi 157
Evidence Act, 1872 — Section 56Motor Vehicles Act, 1988 — Section 165, 166
High Courts20 Apr 2009
Sh. Siri Lal and Others Vs Delhi Transport Corpn. and Another
Delhi High Court · (2009) 04 DEL CK 0258
High Courts20 Apr 2009
Smt. Poonam Gupta and Others Vs Sh. George Parera Kados and Others
Delhi High Court · (2009) 04 DEL CK 0257
High Courts20 Apr 2009Dismissed
Commissioner of Police and Others Vs SI Karuna Sagar
Delhi High Court · (2010) 5 SLR 402
Administrative Tribunals Act, 1985 — Section 19Arms Act, 1959 — Section 25, 54Constitution of India, 1950 — Article 226
High Courts20 Apr 2009Dismissed
Mithilesh Kumar Singh Vs Lok Sabha Secretariat
Delhi High Court · (2009) 04 DEL CK 0234
High Courts20 Apr 2009
Smt. Murti Devi and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2009) 04 DEL CK 0227
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Dean Maulana Azad Medical College and Another Vs Dr. Budh Priya Rahul
Delhi High Court · (2009) 04 DEL CK 0168
Constitution of India, 1950 — Article 14
High Courts20 Apr 2009Dismissed
Hundred Dollar Dept. Stores and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 04 DEL CK 0167
Constitution of India, 1950 — Article 14, 226Delhi Liquor Licence Rules, 1976 — Rule 15, 18, 23, 33Punjab Excise Act, 1914 — Section 34, 58, 58(2)
High Courts20 Apr 2009
Santosh Kumar Vs Rohit Kumar Dhawan
Delhi High Court · (2009) 04 DEL CK 0166
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 163A(3), 171