High Courts20 Apr 2009
Ran Singh and Others Vs Oriental Insurance Co. and Others
Delhi High Court · (2009) 04 DEL CK 0571
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 170 of 238
High Courts20 Apr 2009
D.D.A. Vs Nav Bharat Const. Co.
Delhi High Court · (2009) 159 DLT 520 : (2010) 7 RCR(Civil) 269
High Courts20 Apr 2009
Shri Vikas Jain and Others Vs Shri Madan Lal Banga and Others Shri Madan Lal Banga and Another Vs Shri Vikas Jain and Others
Delhi High Court · (2009) 04 DEL CK 0564
Motor Vehicles Act, 1988 — Section 171Penal Code, 1860 (IPC) — Section 304A
High Courts20 Apr 2009
Smt. Sandhya Khandelwal and Another Vs Kanahiya Lal and Others
Delhi High Court · (2009) 04 DEL CK 0563
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
B.K. Ticku and Others Vs Mohinder Singh and Others
Delhi High Court · (2009) 04 DEL CK 0562
High Courts20 Apr 2009
Sajo and Another Vs Chander and Others
Delhi High Court · (2009) 04 DEL CK 0561
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Ram Mehar Singh Vs The New India Assurance Ltd. and Others
Delhi High Court · (2009) 04 DEL CK 0560
High Courts20 Apr 2009
Babu Lal and Another Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2009) 04 DEL CK 0557
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Sarla and Others Vs Sh. Ashok Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0549
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts20 Apr 2009
Om Prakash and Others Vs Mukhtiar Singh and Others
Delhi High Court · (2009) 04 DEL CK 0548
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009
Tody Singh and Others Vs Ram Bharose and Others
Delhi High Court · (2009) 04 DEL CK 0545
High Courts20 Apr 2009
Mahender Singh Vs Tej Pal Singh Tyagi and Others
Delhi High Court · (2009) 04 DEL CK 0536
Motor Vehicles Act, 1988 — Section 171
High Courts20 Apr 2009Disposed Off
Warrant Officer Amal Raj and Others Vs Raj Singh and Others
Delhi High Court · (2009) 04 DEL CK 0504
High Courts20 Apr 2009Disposed Off
Naval Kishore Kamboj Vs D.D.A.
Delhi High Court · (2009) 04 DEL CK 0448
High Courts20 Apr 2009Allowed
Boss Gears Ltd. and Others Vs Mohta Bright Steels P. Ltd.
Delhi High Court · (2009) 110 DRJ 580
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Apr 2009Dismissed
Sh. Salamuddin Vs The Presiding Officer Labour Court-V and Another
Delhi High Court · (2009) 04 DEL CK 0419
High Courts20 Apr 2009Dismissed
The New India Assurance Co. Ltd. Vs Sita Ram and Another
Delhi High Court · (2009) 04 DEL CK 0411
Evidence Act, 1872 — Section 114
High Courts20 Apr 2009Dismissed
The New India Assurance Co. Ltd. Vs Rambha Devi and Others
Delhi High Court · (2009) 04 DEL CK 0410
High Courts20 Apr 2009
Smt. Murti Devi and Others Vs Shri Raj Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0348