High Courts21 Apr 2009Allowed
Kulpreet Kaur Sole Prop. Govind Travels Vs Union of India (UOI) and Another
Delhi High Court · (2009) 160 DLT 64 : (2010) 7 RCR(Civil) 514
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 168 of 238
High Courts21 Apr 2009
Shri Deepak R. Mehtra and Others Vs National Sports Club of India and Others
Delhi High Court · (2009) 04 DEL CK 0525
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 12, 164National Sports Club of India Rules — Rule 1, 112, 3, 4, 40
High Courts21 Apr 2009
Mr. Rakesh Bhatia and Others Vs Mr. Parmod Sharma and Others
Delhi High Court · (2009) 168 DLT 183 : (2010) 8 RCR(Civil) 369
Securities and Exchange Board of India (Prevention of Insider Trading) Regulations, 1992 — Regulation 13(6)Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 7(3)
High Courts21 Apr 2009Disposed Off
The National Insurance Co. Ltd. Vs Shankar Dass and Others
Delhi High Court · (2009) 04 DEL CK 0454
Motor Vehicles Act, 1988 — Section 168
High Courts21 Apr 2009Dismissed
Union of India (UOI) and Another Vs Dharamveer Singh and Others
Delhi High Court · (2009) 04 DEL CK 0453
Evidence Act, 1872 — Section 114
High Courts21 Apr 2009Disposed Off
Maruti Packers Vs Govt. of N.C.T. and Others
Delhi High Court · (2009) 04 DEL CK 0415
High Courts21 Apr 2009
Shiv Kumar Vs State (NCT of Delhi) and Another
Delhi High Court · (2010) 8 RCR(Civil) 1814
Stamp Act, 1899 — Section 54
High Courts21 Apr 2009
Delhi Development Authority Vs Chander Kant and Co. and Another
Delhi High Court · (2009) 04 DEL CK 0405
High Courts21 Apr 2009Dismissed
Nishi Gupta Vs Indian Oil Corporation and Others
Delhi High Court · (2009) 04 DEL CK 0394
Land Acquisition Act, 1894 — Section 17(1), 6
High Courts21 Apr 2009Dismissed
Prem Chand Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0392
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 200
High Courts21 Apr 2009Dismissed
Sanjeev Kumar and Bros. Vs M.C.D. and Another
Delhi High Court · (2009) 04 DEL CK 0363
Arbitration and Conciliation Act, 1996 — Section 9
High Courts21 Apr 2009
Shri Devender Kumar and Another Vs Sh. Rajbir Singh Tokas and Others
Delhi High Court · (2009) 04 DEL CK 0349
High Courts21 Apr 2009Dismissed
Hitesh Bhardwaj Vs State of NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0344
High Courts21 Apr 2009Dismissed
Sh. Mohinder Singh and Others Vs Financial Commissioner and Others
Delhi High Court · (2009) 04 DEL CK 0341
Delhi Land Reforms Act, 1954 — Section 84, 85
High Courts21 Apr 2009
Saroj Bala Yadav Vs Ved Parkash Yadav
Delhi High Court · (2009) 04 DEL CK 0339
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 17, 151
High Courts21 Apr 2009
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0319
Central Motor Vehicles Rules, 1989 — Rule 159Delhi Motor Vehicles Rules, 1993 — Rule 118(3)Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168, 169
High Courts21 Apr 2009Allowed
Santosh Kumar Vs State
Delhi High Court · (2009) 04 DEL CK 0298
Penal Code, 1860 (IPC) — Section 300, 34
High Courts21 Apr 2009
Oriental Insurance Co. Ltd. Vs Smt. Man Singh and Others
Delhi High Court · (2009) 04 DEL CK 0252
High Courts21 Apr 2009
Chander Kant and Co. Vs Delhi Development Authority
Delhi High Court · (2009) 04 DEL CK 0246
High Courts21 Apr 2009Dismissed
Sanjeev Kumar Vs State
Delhi High Court · (2009) 04 DEL CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 392, 397, 414