High Courts13 Apr 2009
Smt. Narinder Kaur and Others Vs Shri Tarlok Singh and Others
Delhi High Court · (2009) 04 DEL CK 0575
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 177 of 238
High Courts13 Apr 2009
Smt. Neha Gupta Vs Dharamvir Singh and Another
Delhi High Court · (2009) 04 DEL CK 0574
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Ram Lal and Another Vs Arjan Dass and Others
Delhi High Court · (2009) 04 DEL CK 0570
Motor Vehicles Act, 1939 — Section 110B
High Courts13 Apr 2009
Ram Pal Vs Banwari Lal and Others
Delhi High Court · (2009) 04 DEL CK 0569
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1939 — Section 110B, 140, 166Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Union of India (UOI) Vs Qayyum Khan and Others
Delhi High Court · (2010) 7 RCR(Civil) 2722
Administration of Evacuee Property (Central) Rules, 1950 — Rule 37Administration of Evacuee Property Act, 1950 — Section 16, 20A, 54Civil Procedure Code, 1908 (CPC) — Section 144
High Courts13 Apr 2009
Commodore, G.C. Mitra, AVSM (Retd.) Vs Mr. Ashish Dogra
Delhi High Court · (2009) 04 DEL CK 0551
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts13 Apr 2009Dismissed
Abha Tyagi Vs State
Delhi High Court · (2009) 04 DEL CK 0524
Central Excises and Salt Act, 1944 — Section 1, 14Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2), 397(3), 401
High Courts13 Apr 2009Dismissed
Sh. Bali Ram Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 7 RCR(Civil) 167
Constitution of India, 1950 — Article 136, 226Enlistment Rules, 2004 — Rule 22
High Courts13 Apr 2009Allowed
Smt. Raj Rani and Others Vs Shri Kuldip Singh and Others
Delhi High Court · (2009) 04 DEL CK 0509
High Courts13 Apr 2009Disposed Off
Smt. Kanta Saxena and Others Vs Sube Singh and Others
Delhi High Court · (2009) 04 DEL CK 0508
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Disposed Off
Manpreet Singh and Others Vs Sukhvinder Singh and Others
Delhi High Court · (2009) 04 DEL CK 0507
High Courts13 Apr 2009Disposed Off
Shanti Devi Vs Shri Ashok Kumar
Delhi High Court · (2009) 04 DEL CK 0506
High Courts13 Apr 2009Disposed Off
Shri Jai Prakash Gupta Vs Sh. Chandar Bahadur and Others
Delhi High Court · (2009) 04 DEL CK 0505
High Courts13 Apr 2009Disposed Off
Smt. Raj Kumari Gupta and Others Vs Shri Munna and Others
Delhi High Court · (2009) 04 DEL CK 0482
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Disposed Off
Natha Singh and Others Vs Rameshwar Singh and Others
Delhi High Court · (2009) 04 DEL CK 0466
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Disposed Off
Raj Kumari and Others Vs Shri Satnam Singh and Others
Delhi High Court · (2009) 04 DEL CK 0465
Motor Vehicles Act, 1988 — Section 171Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Apr 2009Disposed Off
Sushil Kumar Vs Ramesh Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0464
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Disposed Off
Smt. Satya Rani and Others Vs Lekh Raj and Others
Delhi High Court · (2009) 04 DEL CK 0463
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Allowed
Action Construction Equipment Vs Gulati Industrial Fabric P. Ltd.
Delhi High Court · (2009) 41 PTC 608 : (2010) 8 RCR(Civil) 2075
High Courts13 Apr 2009Dismissed
United India Insurance Co. Ltd. Vs Ashok and Others
Delhi High Court · (2009) 04 DEL CK 0434