High Courts13 Apr 2009Disposed Off
Shaifali and Others Vs Sh. Ashok Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0432
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 178 of 238
High Courts13 Apr 2009Disposed Off
Kamlesh Yadav Vs Sh. Rajbir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0431
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Disposed Off
Girish Bahadur Saxena Vs Bhola Shankar and Others
Delhi High Court · (2009) 04 DEL CK 0430
High Courts13 Apr 2009Disposed Off
Sh. Riazuddin Vs DTC and Another
Delhi High Court · (2009) 04 DEL CK 0429
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Disposed Off
Sham Lal Vs Dharamvir and Another
Delhi High Court · (2009) 04 DEL CK 0428
High Courts13 Apr 2009
Sanjay Kumar Vs The State
Delhi High Court · (2009) 04 DEL CK 0401
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts13 Apr 2009Dismissed
Interlude Technologies Vs Popular Entertainment Network Ltd. and Others
Delhi High Court · (2009) 40 PTC 485
High Courts13 Apr 2009
Smt. Majidan and Others Vs New India Assurance Co. Ltd.
Delhi High Court · (2009) 04 DEL CK 0382
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Shiv Charan Dass Rastogi Vs Rattan Singh and Others
Delhi High Court · (2009) 04 DEL CK 0381
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Shri Bhushan Kumar Vs DTC and Others
Delhi High Court · (2009) 04 DEL CK 0380
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Harish Chand and Others Vs Balkishan and Others
Delhi High Court · (2009) 04 DEL CK 0379
High Courts13 Apr 2009
Ashish Gupta Vs Nalini Gupta
Delhi High Court · (2009) 04 DEL CK 0372
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts13 Apr 2009
Nirmala Devi Vs Smt. Surjit Kaur and Another
Delhi High Court · (2009) 04 DEL CK 0325
High Courts13 Apr 2009
Smt. Kunti Devi Vs Silab Ram
Delhi High Court · (2009) 04 DEL CK 0324
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009Allowed
DDA Vs Kalyan Chand Goyal Ands Co.
Delhi High Court · (2010) 6 RCR(Civil) 550
Arbitration Act, 1940 — Section 14, 14(2), 33Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Article 119A
High Courts13 Apr 2009
Sh. Anand Prakash and Another Vs Sh. Chandrakesh and Others
Delhi High Court · (2009) 04 DEL CK 0306
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Smt. Raj and Others Vs Moola Ram and Others
Delhi High Court · (2009) 04 DEL CK 0305
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Smt. Shanti Devi Vs Sh. Ashok Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0304
Motor Vehicles Act, 1988 — Section 171
High Courts13 Apr 2009
Kshitif Mohini and Others Vs Shri Hari Parshad Aggarwal and Another
Delhi High Court · (2009) 04 DEL CK 0303
Motor Vehicles Act, 1988 — Section 171