High Courts28 Apr 2009Allowed
Kuldip Chand Suri Vs Shyam Rathi and Others
Delhi High Court · (2009) 04 DEL CK 0514
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 161 of 238
High Courts28 Apr 2009Dismissed
United India Insurance Co. Ltd. Vs Mohinder Singh and Others
Delhi High Court · (2009) 04 DEL CK 0513
Motor Vehicles Act, 1988 — Section 170
High Courts28 Apr 2009Allowed
Union of India Vs M/s. Wishwa Mittar Bajaj and Sons and Another
Delhi High Court · (2009) 5 ILR Delhi 723
Arbitration and Conciliation Act, 1996 — Section 34
High Courts28 Apr 2009Dismissed
Smt. Sunita Vs The State (NCT of Delhi) and Others
Delhi High Court · (2009) 04 DEL CK 0417
High Courts28 Apr 2009
Raj Kumar Linder Vs State of NCT of Delhi
Delhi High Court · (2009) 04 DEL CK 0404
Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts28 Apr 2009Allowed
Anup Suri Vs Vipul Tiwari and Others
Delhi High Court · (2009) 04 DEL CK 0373
High Courts28 Apr 2009Dismissed
Pratap Singh Alias Ram Singh Vs Airport Authority of India
Delhi High Court · (2009) 04 DEL CK 0353
High Courts28 Apr 2009Dismissed
Ved Prakash Changia Vs D.D.A. and Another
Delhi High Court · (2009) 04 DEL CK 0236
High Courts28 Apr 2009Allowed
Mujibur Rehman Vs Central Information Commission
Delhi High Court · (2011) 273 ELT 216
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(3), 19(8), 20, 20(1), 20(2)
High Courts28 Apr 2009Dismissed
Rajesh Sharma Vs State of Delhi
Delhi High Court · (2009) 04 DEL CK 0134
High Courts28 Apr 2009
C.O. Col. Vivek Mehta, 14 Corps Operating SIG. Regiment Vs Ritesh Kumar Vishwakarma and Another
Delhi High Court · (2009) 04 DEL CK 0115
High Courts28 Apr 2009Dismissed
Arinze Bernard Emenike Vs Akhilesh K. Mishra
Delhi High Court · (2009) ILR Delhi 600 Supp
High Courts28 Apr 2009
Chhaya Shriram and Another Vs Mrs. Santosh D. Shriram and Others
Delhi High Court · (2009) 04 DEL CK 0085
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trusts Act, 1882 — Section 60, 73, 74
High Courts28 Apr 2009
Central Bank of India Vs Shri J.N. Dubey
Delhi High Court · (2009) 04 DEL CK 0038
High Courts27 Apr 2009Dismissed
Ms. Versha Malhotra Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0616
Constitution of India, 1950 — Article 14, 226
High Courts27 Apr 2009
Tata Steel Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2009) 04 DEL CK 0613
High Courts27 Apr 2009Dismissed
DTC and Others Vs Sarita Seth and Others
Delhi High Court · (2009) 04 DEL CK 0543
Employees State Insurance Act, 1948 — Section 2(8), 53, 61Motor Vehicles Act, 1939 — Section 110A
High Courts27 Apr 2009
Om Piari and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0542
Motor Vehicles Act, 1988 — Section 171