High Courts29 Apr 2009Dismissed
Gopal Krishan Kapoor and Others Vs R.S. Chhabra and Others
Delhi High Court · (2009) 7 AD 602
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 160 of 238
High Courts29 Apr 2009
Girish Kumar Kanojia and Others Vs Vinod Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0378
High Courts29 Apr 2009
Paul Berkowitz Vs Rajib Saha and Another
Delhi High Court · (2009) 04 DEL CK 0360
Arbitration and Conciliation Act, 1996 — Section 9
High Courts29 Apr 2009
Mahavir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0354
High Courts29 Apr 2009
Federation of G-17 Area Residents Association Vs Delhi Development Authority and Others
Delhi High Court · (2009) 04 DEL CK 0352
High Courts29 Apr 2009Dismissed
Amar Nath Charanji Lal and Co. Vs Telecommunication Consultants India Ltd.
Delhi High Court · (2009) 04 DEL CK 0294
Arbitration and Conciliation Act, 1996 — Section 34
High Courts29 Apr 2009
Driving Skill Institute and Research Vs Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2009) 04 DEL CK 0272
Central Motor Vehicles Rules, 1989 — Rule 11, 11(1), 11(2)Motor Vehicles Act, 1988 — Section 18, 8, 8(6), 8(7)
High Courts29 Apr 2009Dismissed
Iqbal Singh and Others Vs Sh. Ashok Kumar Nigam
Delhi High Court · (2009) 04 DEL CK 0240
Contempt of Courts Act, 1971 — Section 11, 12, 2
High Courts29 Apr 2009Dismissed
Devinder Pawar Vs Delhi Jal Board and Another
Delhi High Court · (2009) 04 DEL CK 0229
Delhi Water Board Act, 1998 — Section 3
High Courts29 Apr 2009
Skyline N.E.P.C. Vs Union of India
Delhi High Court · (2009) 04 DEL CK 0171
Constitution of India, 1950 — Article 226, 265Finance Act, 1989 — Section 11, 3, 4, 42, 42(2)Inland Air Travel Tax Rules, 1989 — Rule 11, 6, 7
High Courts29 Apr 2009
Delhi Pradesh Citizen Council (Regd) Vs Govt. of India and Others
Delhi High Court · (2009) 04 DEL CK 0131
High Courts29 Apr 2009Dismissed
Rajib Saha and Another Vs Paul Berkowitz
Delhi High Court · (2010) 7 RCR(Civil) 2356
High Courts29 Apr 2009
Durga Laxmi Builders Vs Vice Chancellor University of Delhi
Delhi High Court · (2010) 7 RCR(Civil) 2469
High Courts29 Apr 2009Allowed
Cosmique Ltd. Vs Union of India (UOI)
Delhi High Court · (2009) 04 DEL CK 0049
High Courts29 Apr 2009Allowed
Gomantak Shetakari Sanghatana Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0043
National Environmental Appellate Authority Act, 1997 — Section 11
High Courts29 Apr 2009
Raj and Associates and Anr Vs Videsh Sanchar Nigam Limited and Another
Delhi High Court · (2009) 159 DLT 141 : (2009) 5 ILR Delhi 729 : (2009) 155 PLR 21 : (2010) 7 RCR(Civil) 2833
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(2), Order 8 Rule 6C
High Courts28 Apr 2009
The Divisional Personnel Officer Vs Satish Chandra
Delhi High Court · (2009) 04 DEL CK 0559
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Apr 2009
Ashok Kumar Vs State
Delhi High Court · (2009) 04 DEL CK 0553
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324