High Courts30 Apr 2009Dismissed
Joint Plant Committee Vs Shri Ram
Delhi High Court · (2009) 04 DEL CK 0532
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 159 of 238
High Courts30 Apr 2009Allowed
Delhi Transport Corporation Vs Ram Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0531
Constitution of India, 1950 — Article 226, 227
High Courts30 Apr 2009
Ajit Singh Vs Union of India (UOI) and Another
Delhi High Court · (2009) 04 DEL CK 0528
Customs Act, 1962 — Section 108, 113, 114(1), 124, 129DD
High Courts30 Apr 2009Allowed
Davinder Sood Vs Chet Ram and Another
Delhi High Court · (2009) 04 DEL CK 0511
High Courts30 Apr 2009Partly Allowed
U.P. Export Corporation Ltd. Vs Bhagwan Singh
Delhi High Court · (2009) 04 DEL CK 0418
Industrial Disputes Act, 1947 — Section 11A, 17B, 25F
High Courts30 Apr 2009
Varinder Sahni Vs MGRM Net Ltd.
Delhi High Court · (2010) 156 CompCas 36 : (2009) 7 ILR Delhi 231
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1Companies Act, 1956 — Section 433, 434, 439Transfer of Property Act, 1882 — Section 108
High Courts30 Apr 2009Dismissed
V.K. Dogra Vs Nehru Memorial Museum and Library and Another
Delhi High Court · (2009) 04 DEL CK 0331
High Courts30 Apr 2009
Shilpi Jain and Others Vs Anil Kumar Bansal (HUF) and Others
Delhi High Court · (2009) 110 DRJ 357 : (2009) 7 ILR Delhi 251 : (2010) 7 RCR(Civil) 325
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts30 Apr 2009Dismissed
Brij Kishore Pushp Vs Sh. Arun Goel and Others
Delhi High Court · (2009) 04 DEL CK 0091
High Courts30 Apr 2009Dismissed
ICAI Vs Central Information Commissioner and Another
Delhi High Court · (2009) 5 ILR Delhi 746
Constitution of India, 1950 — Article 141, 19(1), 19(2)Right to Information Act, 2005 — Section 10, 2, 22, 6, 8
High Courts30 Apr 2009
Mrs. Shilpi Jain and Others Vs Anil Kumar Bansal (HUF) and Others
Delhi High Court · (2009) 159 DLT 207
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts30 Apr 2009Dismissed
Bar Council of Delhi and Another Vs Surender Pal Singh Chauhan and Others
Delhi High Court · AIR 2010 Delhi 75
Advocates Act, 1961 — Section 10B, 15(2), 15(3), 24, 26ABar Council of India Rules, 1975 — Rule 2, 3, 4, 4(1), 40
High Courts30 Apr 2009
Rajendera Sethia Vs Gail (India) Limited
Delhi High Court · (2009) 04 DEL CK 0010
High Courts30 Apr 2009Dismissed
Arun Kapur Vs Vikram Kapur and Others
Delhi High Court · (2009) 04 DEL CK 0009
High Courts30 Apr 2009Allowed
Guru Gobind Singh Indraprastha University Vs Anish Sharma and Others
Delhi High Court · (2009) 04 DEL CK 0008
Constitution of India, 1950 — Article 226, 227
High Courts29 Apr 2009
Supreme Cooperative Group Housing Society Ltd. Vs DDA
Delhi High Court · (2009) 04 DEL CK 0615
High Courts29 Apr 2009Allowed
Sardar Paramjeet Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0526
High Courts29 Apr 2009Allowed
Jaswant Singh Sodhi Vs Anil Kumar
Delhi High Court · (2009) 04 DEL CK 0512
High Courts29 Apr 2009Disposed Off
Gopal Das Estates and Housing Pvt. Ltd. Vs National Insurance Com. Ltd.
Delhi High Court · (2010) 2 CivCC 500 : (2009) 5 ILR Delhi 737 : (2010) 6 RCR(Civil) 511
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 23 Rule 3, 144, 151, 2(10)