High Courts04 May 2009Dismissed
Sh. Ram Pratap Sharma Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0232
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 157 of 238
High Courts04 May 2009
Shri Kunwar Mahinder Singh Vs Bhupinder Singh and Others
Delhi High Court · (2009) 05 DEL CK 0215
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Smt. Savitri Devi Vs Shri Ashok Tiwari and Others
Delhi High Court · (2009) 05 DEL CK 0208
Evidence Act, 1872 — Section 63Succession Act, 1925 — Section 276, 289, 300, 63
High Courts04 May 2009
Dr. Rajinder Kumar Babbar Vs Smt. A. Bhasin and Others
Delhi High Court · (2009) 05 DEL CK 0202
High Courts04 May 2009
Achint Kaur Uppal Vs Deepak Kumar and Others
Delhi High Court · (2009) 05 DEL CK 0201
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Manohar Lal Vs Pradeep Kumar and Others
Delhi High Court · (2009) 05 DEL CK 0200
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Ganesh Bahadur Chettry Vs Sh. Joginder Singh
Delhi High Court · (2009) 05 DEL CK 0189
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Datadeen Vs Lt. Governor of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0185
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts04 May 2009Dismissed
M.M.T.C Vs AL Bamar Company Ltd.
Delhi High Court · (2009) 159 DLT 513 : (2009) 155 PLR 13 : (2010) 7 RCR(Civil) 266
High Courts04 May 2009Allowed
Abid Malik Vs Union of India (UOI) and Another
Delhi High Court · (2010) 6 RCR(Criminal) 991 : (2009) 93 SCL 177
Constitution of India, 1950 — Article 20, 20(3)Customs Act, 1962 — Section 108, 108(4), 111, 123, 135Evidence Act, 1872 — Section 17, 18, 19, 20, 21
High Courts04 May 2009Allowed
National Agricultural Cooperation Marketing Federation of India Ltd. (NAFED) Vs Women Development Organization (WDO)
Delhi High Court · (2009) 05 DEL CK 0076
High Courts04 May 2009Allowed
Sterling and Wilson Electricals Pvt. Ltd. Vs Silicon Graphics Systems (India) Pvt. Ltd.
Delhi High Court · (2009) 159 DLT 634 : (2010) 7 RCR(Civil) 393
High Courts04 May 2009
Surat Singh Virk and Another Vs Fit Jee Franchise Networks Ltd.
Delhi High Court · (2009) 05 DEL CK 0052
Arbitration and Conciliation Act, 1996 — Section 13(5), 16, 17, 26, 34
High Courts04 May 2009
Geo Enpro Petroleum Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2009) 224 CTR 244 : (2009) 315 ITR 153 : (2009) 183 TAXMAN 374
High Courts04 May 2009
Foresight Shipping Corpn. Vs Union of India (UOI) and Another
Delhi High Court · (2009) 05 DEL CK 0048
High Courts04 May 2009
Foresight Society of Human Resources and Development Vs Ashish Jain and Others
Delhi High Court · (2009) 05 DEL CK 0027
High Courts04 May 2009Dismissed
Sunil Kumar Vs Delhi Development Authority
Delhi High Court · (2010) 1 LLJ 534 : (2010) 1 SLJ 423
High Courts01 May 2009
C.D. Security Services Network Ltd. Vs The Labour Commissioner and Another
Delhi High Court · (2009) 05 DEL CK 0522
High Courts01 May 2009Dismissed
Suresh Babu Vs Indraprastha Gas Limited
Delhi High Court · (2009) 05 DEL CK 0504
Industrial Disputes Act, 1947 — Section 11A, 25F
High Courts01 May 2009Dismissed
Bharat Aluminium Co. Ltd. Vs Maharashtra Aluminium Corporation
Delhi High Court · (2009) 159 DLT 489 : (2009) 7 ILR Delhi 260 : (2009) 155 PLR 29 : (2010) 7 RCR(Civil) 250