High Courts04 May 2009Dismissed
Prem Power Construction (Pvt.) Ltd. and Bholasingh Jaiprakash Construction Ltd. (JV) Vs National Hydroelectric Power Corporation Ltd. and Another
Delhi High Court · (2009) 160 DLT 610
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 155 of 238
High Courts04 May 2009Allowed
Life Insurance Corporation of India Vs Shri Sandeep Gupta
Delhi High Court · (2009) 05 DEL CK 0483
Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 21, 24, 39(1)
High Courts04 May 2009
Balwan Singh Vs Sh. Randhir Singh and Others
Delhi High Court · (2009) 05 DEL CK 0466
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Aishi Lal Saluja Vs Dharambir and Others
Delhi High Court · (2009) 05 DEL CK 0463
Motor Vehicles Act, 1988 — Section 171Workmens Compensation Act, 1923 — Section 163A
High Courts04 May 2009
Bhure Singh Vs Ram Jeet Singh
Delhi High Court · (2009) 05 DEL CK 0448
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009
Jatinder Kaur Riar @ Nina Riar Vs Jyoti Mittal and Others
Delhi High Court · (2009) 05 DEL CK 0440
High Courts04 May 2009
Daya Chand and Others Vs New India Assurance Company Limited and Others
Delhi High Court · (2009) 05 DEL CK 0439
High Courts04 May 2009Dismissed
Ram Swaroop Vs State (GNCT) of Delhi
Delhi High Court · (2009) 05 DEL CK 0437
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 42, 43, 50
High Courts04 May 2009Allowed
Om Prakash Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0424
Constitution of India, 1950 — Article 309
High Courts04 May 2009Dismissed
Smt. Shakuntala Devi Vs FCI and Others
Delhi High Court · (2009) 5 ILR Delhi 761 : (2010) 8 RCR(Civil) 2003
Delhi Land Reforms Act, 1954 — Section 50, 51, 51(1), 53Delhi Land Revenue Act, 1954 — Section 22, 23, 24, 25, 64Delhi Land Revenue Rules, 1962 — Rule 165
High Courts04 May 2009Disposed Off
Smt. Vidya Vs Sh. Sat Prakash and Others
Delhi High Court · (2009) 05 DEL CK 0406
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Chandan Singh Vs D.T.C. and Another
Delhi High Court · (2009) 05 DEL CK 0405
High Courts04 May 2009Disposed Off
Hans Kaur Vs Bhola Ram and Others
Delhi High Court · (2009) 05 DEL CK 0404
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Smt. Rajbiri Devi through LRs. (Sh. Bishamber Singh, Sh. Anil Kumar and Sh. Sunil Kumar) Vs Trilok Singh and Another
Delhi High Court · (2009) 05 DEL CK 0403
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Geeta Sharma Vs Tarun Kumar and Others
Delhi High Court · (2009) 05 DEL CK 0402
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Disposed Off
Dr. Ravi Kant Vs Shri Ved Ram and Others
Delhi High Court · (2009) 05 DEL CK 0401
High Courts04 May 2009Disposed Off
Smt. Ram Kali Vs Sh. Ram Kuber and Others
Delhi High Court · (2009) 05 DEL CK 0400
Motor Vehicles Act, 1939 — Section 11
High Courts04 May 2009Disposed Off
Manoj Kumar Vs Vijender Singh and Others
Delhi High Court · (2009) 05 DEL CK 0399
High Courts04 May 2009Disposed Off
Harish Kumar Vs Ashok Kumar Tyagi
Delhi High Court · (2009) 05 DEL CK 0398
Motor Vehicles Act, 1988 — Section 171
High Courts04 May 2009Dismissed
Sh. Yashpal and Others Vs Sh. Ram Narayan and Others
Delhi High Court · (2009) 05 DEL CK 0397
Motor Vehicles Act, 1988 — Section 171