COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 162 of 238

High Courts27 Apr 2009Allowed

Commissioner of Income Tax Vs Indian Railway Construction Co. Ltd.

Delhi High Court · (2009) 226 CTR 49 : (2009) 184 TAXMAN 299

Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 148, 154, 253, 260A, 263

High Courts27 Apr 2009Dismissed

Narender Singh Vs Enforcement Directorate

Delhi High Court · (2009) 92 SCL 174

Adjudication Proceedings and Appeal Rules, 1974 — Rule 3Constitution of India, 1950 — Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts27 Apr 2009Disposed Off

Rajinder Singh Vs Narender Singh and Others

Delhi High Court · (2009) 04 DEL CK 0503

High Courts27 Apr 2009Disposed Off

Navita Vashishth Vs Mohd. Rashid and Others

Delhi High Court · (2009) 04 DEL CK 0502

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Devdutt Vs Madan and Others

Delhi High Court · (2009) 04 DEL CK 0501

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Smt. Krishna and Others Vs Sh. Bhanwar Singh and Others

Delhi High Court · (2009) 04 DEL CK 0500

High Courts27 Apr 2009Disposed Off

Mohd. Zahid Vs Sh. Gharish Kumar and Another

Delhi High Court · (2009) 04 DEL CK 0499

High Courts27 Apr 2009Disposed Off

Sh. Mahinder Singh and Another Vs Sh. Mangal Singh and Others

Delhi High Court · (2009) 04 DEL CK 0498

High Courts27 Apr 2009Disposed Off

Surjeet Singh Vs Virender Kumar and Others

Delhi High Court · (2009) 04 DEL CK 0497

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Satish Chander Jain and Others Vs Subhash Chander and Others

Delhi High Court · (2009) 04 DEL CK 0496

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Harish Chander Sharma Vs Umer Mohd. and Others

Delhi High Court · (2009) 04 DEL CK 0495

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Kamli Devi Vs Jamshed Alam

Delhi High Court · (2009) 04 DEL CK 0494

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Smt. Geeta and Others Vs United India Insurance Co. Ltd.

Delhi High Court · (2009) 04 DEL CK 0493

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Mrs. Kanti Devi Vs Rohani Parsad and Others

Delhi High Court · (2009) 04 DEL CK 0492

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Smt. Manju Singhal Vs Sh. Rajbir and Others

Delhi High Court · (2009) 04 DEL CK 0491

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Smt. Santosh Vs Sh. Babu Lal

Delhi High Court · (2009) 04 DEL CK 0490

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Sh. Ashish Sharma @ Ashish Gautam Vs Shri Jasbir Singh and Others

Delhi High Court · (2009) 04 DEL CK 0489

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Disposed Off

Smt. Usha Kaushik and Others Vs Pramod Kumar and Others

Delhi High Court · (2009) 04 DEL CK 0488

Motor Vehicles Act, 1988 — Section 171

High Courts27 Apr 2009Dismissed

Bhupinder Chaudhary Vs Chander Parkash and Another

Delhi High Court · (2009) 04 DEL CK 0467

Penal Code, 1860 (IPC) — Section 392, 406, 420

High Courts27 Apr 2009Allowed

Harinderjit Singh Walia Vs Registrar General, Delhi High Court

Delhi High Court · (2009) 7 ILR Delhi 178

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 340, 401, 428, 482Penal Code, 1860 (IPC) — Section 120B, 165, 166, 193, 406