High Courts27 Apr 2009Allowed
Dr. F. Kamil Vs State and Others
Delhi High Court · (2009) 04 DEL CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4), 397, 399, 401Penal Code, 1860 (IPC) — Section 109, 114, 147, 148, 149
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 163 of 238
High Courts27 Apr 2009Disposed Off
Madhu Gupta and Others Vs Rajan Singh and Others
Delhi High Court · (2009) 04 DEL CK 0422
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Subodh Rai and Others Vs Ch. Charan Singh and Others
Delhi High Court · (2009) 04 DEL CK 0421
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Ms. Shireen Vishwanathan and Others Vs Sh. Ramakant Gajanan Mohare and Others
Delhi High Court · (2009) 04 DEL CK 0420
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Disposed Off
Smt. Kulbir Kaur and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (2009) 04 DEL CK 0414
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009Allowed
Ganpati Oil Pvt. Ltd. and Others Vs K.S. Consupro India Pvt. Ltd.
Delhi High Court · (2010) 4 BC 240
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 3, 72
High Courts27 Apr 2009
Amrit Lal Vs Mohinder Singh and Others
Delhi High Court · (2009) 04 DEL CK 0391
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Smt. Lajwanti Devi and Others Vs Vinod Kumar Aggarwal and Others
Delhi High Court · (2009) 04 DEL CK 0390
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Harilal Vs Satbir Singh
Delhi High Court · (2009) 04 DEL CK 0389
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Sri Pal Singh Raghav Vs Murthi Singh and Others
Delhi High Court · (2009) 04 DEL CK 0388
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Mohd. Aslam and Others Vs Northern Hatcheries (P) Ltd.
Delhi High Court · (2009) 04 DEL CK 0387
High Courts27 Apr 2009
Padma Thapa Vs Rakesh Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0386
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Smt. Mala Devi and Others Vs Shri Ram Mehar and Others
Delhi High Court · (2009) 04 DEL CK 0385
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Smt. Angoori Devi and Others Vs Amiri Lal and Others
Delhi High Court · (2009) 04 DEL CK 0384
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Smt. Subhdra Devi and Others Vs Om Prakash and Others
Delhi High Court · (2009) 04 DEL CK 0383
High Courts27 Apr 2009
Smt. Kashmir Kaur and Others Vs Sh. Mohinder Paul and Others
Delhi High Court · (2009) 04 DEL CK 0351
Motor Vehicles Act, 1988 — Section 171
High Courts27 Apr 2009
Kuljit Singh Vs Des Raj and Others
Delhi High Court · (2009) 04 DEL CK 0343
Motor Vehicles Act, 1939 — Section 168
High Courts27 Apr 2009Allowed
Smt. Raj Kumari Sachdev and Others Vs Delhi Cantonment Board
Delhi High Court · (2009) 04 DEL CK 0342
Constitution of India, 1950 — Article 226
High Courts27 Apr 2009
Smt. Suraj Devi Jain and Others Vs Kulbir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0335
High Courts27 Apr 2009
Lt. Col. Pradeep Khanna (Retd.) Vs Shri Ram Babu Ram and Others
Delhi High Court · (2009) 04 DEL CK 0334