High Courts24 Apr 2009Dismissed
Ved Prakash and Another Vs State
Delhi High Court · (2009) 04 DEL CK 0596
Criminal Procedure Code, 1973 (CrPC) — Section 161, 215, 218, 221Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 307
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 165 of 238
High Courts24 Apr 2009Dismissed
Dinesh Kumar Vs University of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0579
Constitution of India, 1950 — Article 226
High Courts24 Apr 2009
F. Hoffmann-LA Roche Ltd. and Another Vs Cipla Ltd.
Delhi High Court · (2009) 159 DLT 243 : (2009) ILR Delhi 551 Supp : (2009) 40 PTC 125 : (2010) 7 RCR(Civil) 359
High Courts24 Apr 2009
Union of India (UOI) (Sr. Divisional Engineer-V) Vs N.K. Sharma and Company
Delhi High Court · (2009) 04 DEL CK 0527
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Apr 2009Allowed
Surender Singh Vs Nirupam Singh
Delhi High Court · (2009) 04 DEL CK 0477
High Courts24 Apr 2009Disposed Off
Kundan Lal @ Chhottu Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 04 DEL CK 0470
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 394, 397, 452
High Courts24 Apr 2009Dismissed
National Insurance Co. Ltd. Vs Mithlesh Devi and Others
Delhi High Court · (2011) ACJ 114
High Courts24 Apr 2009Dismissed
Commissioner of Income Tax Vs Bhasin Motors India (P.) Ltd.
Delhi High Court · (2009) 04 DEL CK 0361
High Courts24 Apr 2009
Gopal Das Estate and Housing Pvt. Ltd. Vs National Insurance Company
Delhi High Court · (2010) 157 PLR 23
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 23 Rule 3, 144, 151, 2(10)
High Courts24 Apr 2009
Rajesh Vs State
Delhi High Court · (2009) 04 DEL CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428
High Courts24 Apr 2009Dismissed
Shri Divyash Pandit Vs The Management of National Council for Cement and Building Materials
Delhi High Court · (2009) 04 DEL CK 0190
Industrial Disputes Act, 1947 — Section 2
High Courts24 Apr 2009
Bharat Sanchar Nigam Ltd. Vs Sanchar Nigam Executives Association (India) Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0162
High Courts24 Apr 2009
Gurvir Inder Singh and Another Vs Brig. Rajendra Singh (deceased) through LRs
Delhi High Court · (2009) 159 DLT 150 : (2010) 7 RCR(Civil) 2839
Limitation Act, 1963 — Article 136
High Courts24 Apr 2009
Delhi Medical Association and Others Vs Union of India (UOI) and Others
Delhi High Court · AIR 2009 Delhi 163 : (2010) 8 RCR(Civil) 2435 : (2010) 7 RCR(Civil) 309
High Courts24 Apr 2009
North Delhi Power Ltd. Vs Delhi Bottling Co. Ltd.
Delhi High Court · (2009) 2 ILR Delhi 537 Supp
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Delhi Municipal Corporation Act, 1957 — Section 455Electricity (Supply) Act, 1948 — Section 60A
High Courts24 Apr 2009
Saraswati Educational Society and Others Vs State and Another
Delhi High Court · (2009) 04 DEL CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 281, 313Delhi Development Act, 1957 — Section 14, 29(2), 49, 8
High Courts24 Apr 2009Dismissed
Vijay Polymers Pvt. Ltd. and Another Vs Vinnay Aggarwal
Delhi High Court · (2010) 1 CivCC 197 : (2009) 162 DLT 23 : (2009) 156 PLR 1 : (2010) 5 RCR(Criminal) 728
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 18Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts24 Apr 2009Dismissed
Purshottam Kumar Vs Delhi Development Authroity
Delhi High Court · (2009) 04 DEL CK 0003