High Courts07 Jul 2009Disposed Off
Sahara India Financial Corp. Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0331
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 126 of 238
High Courts07 Jul 2009Allowed
Jagdish Prasad Aggarwal (HUF) Vs Commissioner of Income Tax
Delhi High Court · (2010) 187 TAXMAN 41
Income Tax Act, 1961 — Section 201, 202, 203, 204, 205
High Courts07 Jul 2009
Neo Gurishi Educational Society (Registered) Vs Director of Income Tax
Delhi High Court · (2009) 07 DEL CK 0288
Income Tax Act, 1961 — Section 10(23C)(vi), 12A(a)
High Courts07 Jul 2009
New Delhi Municipal Corporation Vs Shri Rambir
Delhi High Court · (2009) 07 DEL CK 0228
Constitution of India, 1950 — Article 226
High Courts07 Jul 2009Dismissed
Sarvodaya Coop. Housing Society Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0215
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4, 6, 7
High Courts07 Jul 2009Dismissed
Union of India and Others Vs Shri Vinod Kumar Jain
Delhi High Court · (2009) 6 ILR Delhi 595
High Courts07 Jul 2009Dismissed
Maharaj Singh Vs Principal, ITI and Others
Delhi High Court · (2009) 161 DLT 350 : (2010) 1 LLJ 744
Constitution of India, 1950 — Article 226
High Courts07 Jul 2009
Rekha Vs Ganga Ram Nath and Others
Delhi High Court · (2009) 07 DEL CK 0176
Income Tax Act, 1961 — Section 203
High Courts07 Jul 2009Dismissed
Damodar Valley Corporation Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2010) 156 CompCas 137 : (2009) 4 CompLJ 219
Consumer Protection Act, 1986 — Section 13(2)Limitation Act, 1963 — Section 12(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19(2), 3(1)
High Courts07 Jul 2009
Adobe Systems, Inc. and Another Vs Mr. Mahindra Saxena and Another
Delhi High Court · (2009) 07 DEL CK 0123
Copyright Act, 1957 — Section 2, 40
High Courts07 Jul 2009
Madhu Kaur Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) ACJ 1798
Constitution of India, 1950 — Article 21, 226, 32
High Courts07 Jul 2009
Sh. P.L. Gupta and Another Vs The Registrar of Cooperative Societies and Others
Delhi High Court · (2010) 8 RCR(Civil) 1939
Delhi Co-operative Societies Act, 1972 — Section 76Delhi Co-operative Societies Rules, 1973 — Rule 25
High Courts07 Jul 2009Dismissed
Belwal Spinning Mills Ltd. Vs ICDS Ltd. and Another
Delhi High Court · (2009) 07 DEL CK 0114
Arbitration and Conciliation Act, 1996 — Section 2, 20, 34, 34(3), 42Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts07 Jul 2009
Vicky Vs State
Delhi High Court · (2009) 7 ILR Delhi 287
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304
High Courts06 Jul 2009Dismissed
Binod Engineering and Mechanical Works Vs Union of India (UOI)
Delhi High Court · (2009) 161 DLT 76 : (2009) 156 PLR 21 : (2010) 8 RCR(Civil) 1809 : (2010) 7 RCR(Civil) 1944
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 139, 151Limitation Act, 1963 — Section 5
High Courts06 Jul 2009Dismissed
Rajesh Kumar Bajaj Vs Purshotam Lal Bajaj and Others
Delhi High Court · (2009) 07 DEL CK 0437
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 3, 89
High Courts06 Jul 2009Dismissed
Sh. Surender Pal Singh Vs Hindustan Petroleum Corporation Ltd.
Delhi High Court · (2009) 07 DEL CK 0433
Arbitration and Conciliation Act, 1996 — Section 11(6), 14, 14(1), 15, 15(2)Constitution of India, 1950 — Article 227
High Courts06 Jul 2009Dismissed
Lufthansa German Airlines Vs IFC Despatch (I) Pvt. Ltd.
Delhi High Court · (2009) 07 DEL CK 0404
Limitation Act, 1963 — Section 18
High Courts06 Jul 2009
Bharti Infratel Ltd Vs Registrar of Cooperative Societies and Others
Delhi High Court · (2009) 07 DEL CK 0367
High Courts06 Jul 2009Dismissed
Manohar Lal (through Lrs.) Vs State
Delhi High Court · (2009) 07 DEL CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 7