High Courts06 Jul 2009Disposed Off
P.N.B. Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0353
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 127 of 238
High Courts06 Jul 2009Dismissed
S.B. Verma Construction Co. Vs Teknow Consultants and Engineers Pvt. Ltd. and Another
Delhi High Court · (2009) 07 DEL CK 0337
Arbitration and Conciliation Act, 1996 — Section 9
High Courts06 Jul 2009Allowed
Pramod Khanna and Another Vs Subod Khanna and Another
Delhi High Court · (2009) 07 DEL CK 0323
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts06 Jul 2009Dismissed
Municipal Corporation of Delhi Vs Babu Lal
Delhi High Court · (2009) 123 FLR 174 : (2010) 1 LLJ 516
High Courts06 Jul 2009Dismissed
Union of India (UOI) Vs Binod Engineering and Mechanical Works
Delhi High Court · (2010) 8 RCR(Civil) 1906
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, 47
High Courts06 Jul 2009Dismissed
Commissioner of Income Tax Vs Sanjay Raj Shobha
Delhi High Court · (2009) 07 DEL CK 0283
Income Tax Act, 1961 — Section 269SS, 269T, 69, 69A
High Courts06 Jul 2009
D.D.A. Vs Subhash Chander
Delhi High Court · (2009) 07 DEL CK 0263
Right to Information Act, 2005 — Section 19(8), 20
High Courts06 Jul 2009Dismissed
Rame and Others Vs Dhanpal
Delhi High Court · (2009) 07 DEL CK 0243
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 16 Rule 6, Order 18 Rule 17, Order 18 Rule 3, Order 18 Rule 4
High Courts06 Jul 2009
Jagdish Rai Vadhera and Others Vs Suharsh Mohan Vadhera
Delhi High Court · (2009) 07 DEL CK 0212
High Courts06 Jul 2009Dismissed
Commissioner of Income Tax Vs Denso India Limited
Delhi High Court · (2009) 318 ITR 140
Income Tax Act, 1961 — Section 260A
High Courts06 Jul 2009Allowed
Yuv Raj Narain Gorwaney Vs State
Delhi High Court · (2009) 07 DEL CK 0163
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Jul 2009Dismissed
Shri Vritra Kumar Vs Central Bank of India and Others
Delhi High Court · (2009) 123 FLR 237 : (2010) 1 LLJ 740
Constitution of India, 1950 — Article 226
High Courts06 Jul 2009
Welcast Steels Ltd. Vs Cement Corporation of India Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0135
High Courts06 Jul 2009Allowed
Mona Modi Vs State and Another
Delhi High Court · (2009) 161 DLT 110 : (2010) 6 RCR(Criminal) 850
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 378, 380, 464, 467
High Courts06 Jul 2009
Bharat Sanchar Nigam Ltd. Vs Renewable Energy System Ltd. and Others Canara Bank Vs Bharat Sanchar Nigam Ltd. and Others
Delhi High Court · (2010) 8 RCR(Civil) 1931
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 26, 34, 34(3), 34(4)Contract Act, 1872 — Section 54
High Courts06 Jul 2009Allowed
Bhagwan Gupta and Another Vs Ram Kishore and etc.
Delhi High Court · (2009) 07 DEL CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Delhi Land Reforms Act, 1954 — Section 185
High Courts03 Jul 2009Dismissed
Federation of Tata Communications Employees Unions Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0546
Constitution of India, 1950 — Article 12, 136, 226Industrial Disputes Act, 1947 — Section 18, 18(1), 2
High Courts03 Jul 2009Dismissed
Siddhartha Sales Agency Vs Sony India Pvt. Ltd.
Delhi High Court · (2009) 07 DEL CK 0541
Arbitration and Conciliation Act, 1996 — Section 17, 17(1), 37(2)
High Courts03 Jul 2009Dismissed
Union of India (UOI) and Another Vs Birpal Singh
Delhi High Court · (2009) 07 DEL CK 0535
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Prevention of Corruption Act, 1988 — Section 7
High Courts03 Jul 2009Dismissed
R.K. Ojha and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0534
Central Secretariat Service (Promotion to Grade I and Selection Grade) Regulations, 1964 — Rule 12(2)