High Courts03 Jul 2009Allowed
Surender Vs State
Delhi High Court · (2009) 6 ILR Delhi 549
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 25, 26, 27, 60Penal Code, 1860 (IPC) — Section 302, 34, 365, 411
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 128 of 238
High Courts03 Jul 2009
Sohan Sahai Vs State
Delhi High Court · (2009) 07 DEL CK 0529
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 26Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Jul 2009Allowed
Dr. Sridhar Srivastava Vs Dr. V.P. Singh and Others
Delhi High Court · (2009) 07 DEL CK 0515
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 309National Council of Educational Research and Training Regulation — Regulation 52, 53, 54, 57
High Courts03 Jul 2009
Aditya Institute of Technology Vs Government of NCT of Delhi and Others
Delhi High Court · (2009) 07 DEL CK 0487
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 18(3)
High Courts03 Jul 2009Dismissed
Swarovski India Pvt. Ltd. Vs SPA Agencies and Another
Delhi High Court · (2009) 6 ILR Delhi 541 : (2009) ILR Delhi 134 Supp
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(1), Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(7)Limitation Act, 1963 — Section 5
High Courts03 Jul 2009Dismissed
Dr. Pradeep Kumar Sharma Vs Ratna Sharma
Delhi High Court · (2009) 160 DLT 622 : (2009) 2 DMC 177 : (2009) ILR Delhi 129 Supp : (2010) 8 RCR(Civil) 1765
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161Hindu Marriage Act, 1955 — Section 24
High Courts03 Jul 2009Allowed
Than Singh Chabra Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2010) 124 FLR 830 : (2009) 8 ILR Delhi 59 Supp : (2010) 2 LLJ 623
Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 2(8)
High Courts03 Jul 2009Dismissed
Ravinder Kumar Agrawal Vs Punjab National Bank
Delhi High Court · (2009) 07 DEL CK 0354
Officers Service Regulations — Regulation 20(3), 24, 3
High Courts03 Jul 2009Dismissed
National Small Industries Corp. Ltd. (A Government of India Enterprise) Vs Sh. Balwinder Singh
Delhi High Court · (2009) 07 DEL CK 0349
High Courts03 Jul 2009Dismissed
Sh. Yashpal Malhotra and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 07 DEL CK 0344
High Courts03 Jul 2009Allowed
Union of India and others Vs Azam Siddiqui and others
Delhi High Court · (2009) 122 FLR 911
High Courts03 Jul 2009Dismissed
Pradeep Kumar Vs International Travel House Ltd. and Another
Delhi High Court · (2009) 07 DEL CK 0265
Industrial Disputes Act, 1947 — Section 10(4)
High Courts03 Jul 2009
Pradeep Kumar Chakraborty and Another Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0113
Constitution of India, 1950 — Article 226, 309MES Assistant Engineer (B and R) and Assistant Engineer (E/M) Recruitment Rules, 1978 — Rule 6
High Courts03 Jul 2009Dismissed
National Highways Authority of India Vs Rajesh Gupta and Others
Delhi High Court · (2009) 07 DEL CK 0112
Administrative Tribunals Act, 1985 — Section 19National Highways Authority of India (Recruitment, Seniority and Promotion) Regulations, 1996 — Regulation 11(3), 12(2), 6, 6(1)National Highways Authority of India Act, 1988 — Section 33, 8
High Courts03 Jul 2009Dismissed
Ex. Cont. Pawan Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 07 DEL CK 0111
Penal Code, 1860 (IPC) — Section 120B, 182, 211, 307, 308Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 310, 311, 311(1), 311(2)
High Courts03 Jul 2009Dismissed
Ansuya Ahluwalia Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0107
All India Council for Technical Education Act, 1987 — Section 10
High Courts03 Jul 2009Allowed
Smt. Karpai Vs State (Delhi Admn)
Delhi High Court · (2009) 07 DEL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 161, 293Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Jul 2009Dismissed
Samho Gunyoung Co. Ltd. Vs Flakt (India) Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0048
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 Jul 2009Allowed
Beeru @ Surender Vs State (G.N.C.T. of Delhi)
Delhi High Court · (2009) 07 DEL CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 2009Allowed
Agency Sales Limited Vs Delhi Vidyut Board and Another
Delhi High Court · (2009) 40 PTC 269
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11, 80Delhi Municipal Corporation Act, 1957 — Section 477Government of National Capital Territory of Delhi Act, 1991 — Section 52