High Courts08 Jul 2009
Union of India (UOI) Vs Pandit Construction Co. and Others
Delhi High Court · (2009) 07 DEL CK 0542
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 125 of 238
High Courts08 Jul 2009Dismissed
Vijay Pal Vs State
Delhi High Court · (2009) 7 ILR Delhi 297
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts08 Jul 2009
Anil Bhargava and Hari Ram and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0400
High Courts08 Jul 2009Dismissed
Continental Telepower Industries Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 7 ILR Delhi 310
Arbitration Act, 1940 — Section 14(1), 14(2)Arbitration and Conciliation Act, 1996 — Section 31(1), 31(5), 34, 34(1), 34(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 8 Rule 1A
High Courts08 Jul 2009Dismissed
Chaudhary Knitting Machine Pvt. Ltd. Vs Shri Ghanshyam Dass
Delhi High Court · (2009) 07 DEL CK 0370
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts08 Jul 2009Disposed Off
Meena Choudhary Sharma Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0357
Income Tax Act, 1961 — Section 148
High Courts08 Jul 2009Dismissed
D.C.M. Ltd. Vs R.K. Towers (India) Pvt. Ltd.
Delhi High Court · (2010) 1 CompLJ 282
High Courts08 Jul 2009Dismissed
Commissioner of Income Tax Vs K.C. Fibres Ltd.
Delhi High Court · (2011) 332 ITR 481 : (2010) 187 TAXMAN 53
Income Tax Act, 1961 — Section 68
High Courts08 Jul 2009Dismissed
Subhash Chander Vs Aakarshan Jewellery Palace and Others
Delhi High Court · (2009) 07 DEL CK 0227
High Courts08 Jul 2009Allowed
Cutler Hammer Provident Fund T and Bhartia Culter-Hammer Ltd. EMP Vs Pradeshiya Industrial and Invest.
Delhi High Court · (2009) 07 DEL CK 0218
Constitution of India, 1950 — Article 12
High Courts08 Jul 2009Allowed
Jasjit Kaur Vs Registrar Co-Op. Society
Delhi High Court · (2010) 7 RCR(Civil) 2626
Delhi Co-operative Societies Act, 1972 — Section 60, 98
High Courts08 Jul 2009Dismissed
Design Dialogues India Pvt. Ltd. Vs N.D.M.C.
Delhi High Court · (2009) 07 DEL CK 0216
High Courts08 Jul 2009Allowed
Mangat Vs The State (NCT) of Delhi
Delhi High Court · (2009) 07 DEL CK 0122
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 5, 6
High Courts08 Jul 2009Dismissed
Sita Ram Vs The State (NCT) of Delhi
Delhi High Court · (2009) 07 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 300, 302
High Courts08 Jul 2009
Metropol India (P) Ltd. Vs Parveen Industries India
Delhi High Court · (2009) 40 PTC 600
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(2), Order 21 Rule 32(3), Order 23 Rule 3Contempt of Courts Act, 1971 — Section 12, 14(2), 2
High Courts07 Jul 2009Dismissed
Harbhajan Vs Delhi Transport Corporation
Delhi High Court · (2009) 6 ILR Delhi 592
High Courts07 Jul 2009Allowed
Akash Deep Vs State
Delhi High Court · (2009) ILR Delhi 152 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207A, 207A(1), 207A(11)Penal Code, 1860 (IPC) — Section 107, 306, 34, 498, 498A
High Courts07 Jul 2009
Sh. Ashok Goyal Vs ICICI Prudential Life Insurance Com. Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0436
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Jul 2009
Sushil Mohan Saini Vs Delhi Development Authority and Others
Delhi High Court · (2009) 07 DEL CK 0416
High Courts07 Jul 2009
Suresh Kumar Sharma Vs Directorate of Revenue Intelligence
Delhi High Court · (2009) ILR Delhi 526 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 29, 37, 37(1)