COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 124 of 238

High Courts10 Jul 2009

Tagore Education Society Regd. Vs Kamla Tandon and Another

Delhi High Court · (2009) 161 DLT 232 : (2010) 8 RCR(Civil) 56 : (2009) 2 RCR(Rent) 188

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 37 Rule 3(5)Constitution of India, 1950 — Article 14, 363, 366(22), 38(2)Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25A, 25B, 25B(5)

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High Courts09 Jul 2009

Shri Gurvinder Singh and Others Vs Mr. Maninder Pal Singh and Others

Delhi High Court · (2009) 07 DEL CK 0545

Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 16, 34

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High Courts09 Jul 2009Dismissed

Union of India (UOI) and Others Vs Mukesh Garg

Delhi High Court · (2009) 6 ILR Delhi 600

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High Courts09 Jul 2009

Ashok Kumar Vs The State (NCT) of Delhi

Delhi High Court · (2009) ILR Delhi 180 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts09 Jul 2009Allowed

Manju Jain and Another Vs Deputy Commissioner (S-W) and Others

Delhi High Court · (2009) 07 DEL CK 0466

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173Delhi Land Revenue Rules, 1962 — Rule 63(3)

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High Courts09 Jul 2009

Satyawan Vs State

Delhi High Court · (2009) 07 DEL CK 0449

Penal Code, 1860 (IPC) — Section 120B, 302, 363, 364, 386

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High Courts09 Jul 2009Disposed Off

United Coffee House Vs Zia Hasan

Delhi High Court · (2009) 6 ILR Delhi 605

Industrial Disputes Act, 1947 — Section 36

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High Courts09 Jul 2009Allowed

United India Insurance Co. Ltd. Vs Sumitra Kashyap and Others

Delhi High Court · (2009) 07 DEL CK 0310

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High Courts09 Jul 2009Dismissed

Union of India (UOI) Vs Greaves Ltd.

Delhi High Court · (2009) 07 DEL CK 0304

Arbitration Act, 1940 — Section 30, 33

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High Courts09 Jul 2009Dismissed

Hiro Devi and Others Vs Balbir Singh and Another

Delhi High Court · (2009) 07 DEL CK 0296

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 25, 38

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High Courts09 Jul 2009

Pradeep Kumar and Others Vs Bijendra Kumar and Others

Delhi High Court · (2010) 2 CompLJ 286

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts09 Jul 2009Dismissed

Bhumika Enterprises Pvt. Ltd. Vs Atul Enterprises Mrs. Saroj Bala proprietor Atul Enterprises Vs Bhumika Enterprises Pvt. Ltd.

Delhi High Court · (2009) 07 DEL CK 0219

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High Courts09 Jul 2009Dismissed

Shri Prem Singh Vs Delhi Transport Corporation

Delhi High Court · (2009) 07 DEL CK 0187

Constitution of India, 1950 — Article 226

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High Courts09 Jul 2009Dismissed

Laxmi Lamp Industries Vs Shri Puranmasi Yadav

Delhi High Court · (2009) 07 DEL CK 0186

Industrial Disputes Act, 1947 — Section 2

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High Courts09 Jul 2009Allowed

Anil Kumar Baluni and Others Vs Rajesh Kumar and Others

Delhi High Court · (2009) 07 DEL CK 0175

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High Courts09 Jul 2009Dismissed

Vijay Kumar Monga and Another Vs State NCT of Delhi and Another

Delhi High Court · (2009) 07 DEL CK 0157

Penal Code, 1860 (IPC) — Section 34, 406, 498(A)

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High Courts09 Jul 2009

Engg. Projects India Ltd. Vs Noor Mohd. and Sons and Sh. C. Rama Rao

Delhi High Court · (2009) 07 DEL CK 0071

Income Tax Act, 1961 — Section 194C(1), 194C(2)

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High Courts09 Jul 2009

PVR Pictures Ltd. Vs Studio 18

Delhi High Court · (2009) 41 PTC 70 : (2010) 6 RCR(Criminal) 1394

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Copyright Act, 1957 — Section 17, 18, 19, 2, 30Specific Relief Act, 1963 — Section 14, 14(1), 41, 42

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High Courts08 Jul 2009

Anant Raj Agencies Vs Delhi Development Authority and Another

Delhi High Court · (2009) 07 DEL CK 0551

Arbitration Act, 1940 — Section 14, 17, 28, 30, 33

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High Courts08 Jul 2009Dismissed

Bharat Sanchar Nigam Ltd. Vs Hughes Networks Systems

Delhi High Court · (2009) 07 DEL CK 0543

Arbitration and Conciliation Act, 1996 — Section 11(3), 13(5), 16(6), 34, 34(2)Limitation Act, 1963 — Section 18

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