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Delhi High Court judgments, 2009

4,759 judgments · page 122 of 238

High Courts14 Jul 2009Dismissed

R.K. Bhandari Vs State and Another

Delhi High Court · (2009) 07 DEL CK 0073

Arbitration and Conciliation Act, 1996 — Section 11(6)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 380, 406, 420
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High Courts14 Jul 2009Dismissed

Om Bahadur Gurang Vs The State

Delhi High Court · (2009) 07 DEL CK 0072

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83
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High Courts13 Jul 2009Dismissed

Sunita Grover Vs The State

Delhi High Court · (2009) ILR Delhi 177 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 313, 82Evidence Act, 1872 — Section 106, 21, 24, 25, 26Penal Code, 1860 (IPC) — Section 120B, 302
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