High Courts15 Jul 2009
Megh Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 07 DEL CK 0474
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 120 of 238
High Courts15 Jul 2009Allowed
Gail (India) Ltd. Vs Advance Glass Works
Delhi High Court · (2009) 07 DEL CK 0473
Arbitration and Conciliation Act, 1996 — Section 17, 9
High Courts15 Jul 2009Dismissed
Directorate of Revenue Intelligence Vs Md. Jamil @ Wasim @ Bhura
Delhi High Court · (2010) 6 RCR(Criminal) 2568
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Customs Act, 1962 — Section 108, 135
High Courts15 Jul 2009
Bhai Sarabjit Singh @ Dr. Sabi Sabharwal Vs State and Another
Delhi High Court · (2010) 6 RCR(Criminal) 2315
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 113, 145, 150
High Courts15 Jul 2009Dismissed
Uttar Pradesh State Road Transport Corporation Vs Naveen Chand Upreti
Delhi High Court · (2009) 07 DEL CK 0388
High Courts15 Jul 2009Dismissed
Jaswinder Singh Bhatia Vs Nirmaljeet Kaur Bhatia
Delhi High Court · (2010) 8 RCR(Civil) 2016
Arbitration and Conciliation Act, 1996 — Section 9
High Courts15 Jul 2009Disposed Off
Pawan Kumar Chadha Vs Anil Kumar Chadha and Another
Delhi High Court · (2009) 07 DEL CK 0302
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts15 Jul 2009Disposed Off
Shri D.R. Chhatwani Vs Assistant Collector and Others
Delhi High Court · (2009) 07 DEL CK 0298
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 2009Dismissed
Classic Equipments (P) Ltd. Vs Johnson Enterprises and Others
Delhi High Court · (2009) 41 PTC 385
High Courts15 Jul 2009Dismissed
Abheraj Jaswal Vs Godrej and Boyce Manufacturing Company Limited and Others
Delhi High Court · (2009) 07 DEL CK 0229
Constitution of India, 1950 — Article 226
High Courts15 Jul 2009
Veena Malhotra and Others Vs Jitumani Kakati and Others
Delhi High Court · (2009) 07 DEL CK 0225
High Courts15 Jul 2009Dismissed
Lt. Col. Ratan Singh Gaba and Another Vs S.N. Mishra and Others
Delhi High Court · (2009) 07 DEL CK 0209
Arbitration and Conciliation Act, 1996 — Section 9
High Courts15 Jul 2009Dismissed
Mrs. Veena Saluja and Another Vs Tahiliani Design Pvt. Ltd.
Delhi High Court · (2009) 07 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106
High Courts15 Jul 2009
Jay Shankar Singh Vs Insurance Regulatory Development Authority
Delhi High Court · (2009) 163 DLT 785
Constitution of India, 1950 — Article 226
High Courts15 Jul 2009Dismissed
Mahinder Kumar Gupta Vs Dr. Rajendra Prasad Centre for Ophthalmic Schiences and Others
Delhi High Court · (2010) 7 RCR(Civil) 2654
High Courts15 Jul 2009Allowed
Tirath Ram Ahuja Pvt. Ltd. Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) ACJ 83
High Courts15 Jul 2009
Commissioner of Income Tax Vs Eicher Ltd.
Delhi High Court · (2010) 320 ITR 410 : (2009) 185 TAXMAN 243
Income Tax Act, 1961 — Section 260(A)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jul 2009
Indus Ind Bank Ltd. Vs Ram Laxman Hotels Ltd. and Others
Delhi High Court · (2009) 162 DLT 332 : (2010) 8 RCR(Civil) 3187
Arbitration and Conciliation Act, 1996 — Section 2(1), 34, 42
High Courts15 Jul 2009Dismissed
Union of India (UOI) Vs Smt. Santosh
Delhi High Court · (2010) 1 ILR Delhi 67
High Courts15 Jul 2009
Seiko Brushware (India) and Others Vs Directorate of Revenue Intelligence and Another
Delhi High Court · (2009) 07 DEL CK 0119
Customs Act, 1962 — Section 132, 135