High Courts16 Jul 2009Dismissed
National Insurance Co. Ltd. Vs Hasnu and Others
Delhi High Court · (2011) ACJ 123
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 119 of 238
High Courts16 Jul 2009Disposed Off
D.D.A. Vs Kochar Construction Works
Delhi High Court · (2009) 07 DEL CK 0335
High Courts16 Jul 2009Dismissed
Devraj Mason Vs Shanti Devi
Delhi High Court · (2009) 162 DLT 191
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)
High Courts16 Jul 2009Dismissed
Monika Bhalla Vs HDFC Bank Limited
Delhi High Court · (2009) 07 DEL CK 0325
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 14
High Courts16 Jul 2009Allowed
Bageshwar Maurya Vs The Management Naveen Projects P. Ltd.
Delhi High Court · (2009) 165 DLT 12 : (2010) 124 FLR 162 : (2010) 5 SLR 622
Industrial Disputes Act, 1947 — Section 10(1), 2, 2A
High Courts16 Jul 2009Allowed
Satwanti Devi and Others Vs Rohtash Decd. Thr. LR''s.
Delhi High Court · (2009) 7 ILR Delhi 368
High Courts16 Jul 2009Allowed
Mange Ram and Another Vs Madan Jha, Fin. Commr. and Others
Delhi High Court · (2010) 166 DLT 702 : (2009) 2 ILR Delhi 623
Delhi Land Reforms Act, 1954 — Section 3, 33, 33(1), 33(2)Land Acquisition Act, 1894 — Section 6
High Courts16 Jul 2009Dismissed
The Commissioner of Income Tax Vs Trans Bharat Aviation (P) Ltd.
Delhi High Court · (2009) 225 CTR 415 : (2010) 320 ITR 671 : (2009) 184 TAXMAN 118
Income Tax Act, 1961 — Section 201(1), 201(1)(A), 260A
High Courts16 Jul 2009Dismissed
Manjeet Singh Anand Vs Sh. Sarabit Singh Anand and Others
Delhi High Court · (2009) 07 DEL CK 0150
Benami Transactions (Prohibition) Act, 1988 — Section 2A, 4, 4(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Transfer of Property Act, 1882 — Section 41
High Courts16 Jul 2009Allowed
Sudesh Kumari and Others Vs Rajinder Kumar and Others
Delhi High Court · (2009) 07 DEL CK 0137
High Courts16 Jul 2009
Commissioner of Income Tax Vs C.B.K.R. Enterprises
Delhi High Court · (2010) 232 CTR 109 : (2010) 186 TAXMAN 14
Income Tax Act, 1961 — Section 145(3)
High Courts16 Jul 2009Allowed
N.D.M.C. Vs Karam Chand Thapar and Brothers P. Ltd.
Delhi High Court · (2009) 162 DLT 324 : (2010) 8 RCR(Civil) 3181
Delhi Municipal Corporation Act, 1957 — Section 455Electricity Act, 2003 — Section 185(5), 22, 24, 24(1), 56(2)General Clauses Act, 1897 — Section 6
High Courts16 Jul 2009
Ajay Industrial. Corpn. and Another Vs Dir. General, Foreign Trade and Another
Delhi High Court · (2009) 162 DLT 99 : (2009) 241 ELT 13 : (2010) 8 RCR(Civil) 3152 : (2010) 7 RCR(Civil) 426
High Courts16 Jul 2009Dismissed
Shri Ram Singh Vs The Management of Delhi Transport Corporation
Delhi High Court · (2009) 07 DEL CK 0092
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 137
High Courts16 Jul 2009Dismissed
Jai Pal Singh Vs Delhi Development Authority
Delhi High Court · (2009) 07 DEL CK 0083
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33(1)
High Courts15 Jul 2009Dismissed
Smt. Mayawati Malik Vs MCD and Others
Delhi High Court · (2009) 162 DLT 94
High Courts15 Jul 2009Dismissed
Bimla Chaudhary Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0531
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11Delhi Development Act, 1957 — Section 22, 22(1), 53BDelhi Land Reforms Act, 1954 — Section 185(1), 7, 85
High Courts15 Jul 2009
BHEL Vs V.D. Swami and Company
Delhi High Court · (2009) 1 ILR Delhi 537 Supp
Arbitration Act, 1940 — Section 11Arbitration and Conciliation Act, 1996 — Section 13, 13(3), 13(4), 13(5), 34
High Courts15 Jul 2009
Court on its Own Motion Vs Govt. of NCT of Delhi Save The Childhood Foundation Vs Union of India (UOI) and Others Q.I.C. and A.C. Vs Ministry of Labour and Employment and Another All India Bhrashtachar Virodhi Morcha (Regd.) Vs Karol Bagh Bangiya Swaran Shilpi Samiti (Regd.) and Others
Delhi High Court · (2009) 163 DLT 641 : (2009) 6 ILR Delhi 663 : (2010) 6 RCR(Criminal) 866
Child Labour (Prohibition and Regulation) Act, 1986 — Section 11, 12, 13, 3, 7Constitution of India, 1950 — Article 23, 24, 39, 45, 47Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 24, 26, 2K
High Courts15 Jul 2009Dismissed
G.B.S. Bhalla Vs State and Others
Delhi High Court · (2010) 6 RCR(Criminal) 860
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 190(1), 195, 195(1)Delhi Municipal Corporation Act, 1957 — Section 322, 332, 466A, 467, 469Electricity Act, 2003 — Section 135, 138, 150, 151, 154(3)