High Courts25 Jan 2005Allowed
Shri Arun Prasada Vs Union of India (UOI) and Others
Delhi High Court · (2005) 01 DEL CK 0069
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 86 of 91
High Courts25 Jan 2005Dismissed
Brijesh Ranjan Vs Medical Council of India
Delhi High Court · (2005) 01 DEL CK 0067
High Courts25 Jan 2005Dismissed
Municipal Corporatin of Delhi Vs Shri Ram Pal and Another
Delhi High Court · (2005) 117 DLT 551 : (2005) 80 DRJ 331
High Courts25 Jan 2005Dismissed
Delhi Cantonment Board Vs Shri J.S. Bedi
Delhi High Court · (2005) 01 DEL CK 0052
High Courts24 Jan 2005Allowed
Rajni Devi Vs The State
Delhi High Court · (2006) 2 ALT(Cri) 2
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 37, 37(1), 37(2)
High Courts24 Jan 2005
Digital Filing System Inc. Vs Akhilesh Agarwal and Another
Delhi High Court · AIR 2005 Delhi 282 : (2005) 118 DLT 313 : (2005) 30 PTC 574
High Courts24 Jan 2005
Mr. Vijay Budhraja and Another Vs R.K. Sandhu, DCIT
Delhi High Court · (2006) 203 CTR 293 : (2007) 295 ITR 116 : (2006) 154 TAXMAN 22
Constitution of India, 1950 — Article 14, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276AB
High Courts24 Jan 2005
Smt. Prem Rani and Others Vs Delhi Development Authority
Delhi High Court · (2005) 01 DEL CK 0075
High Courts24 Jan 2005
Hari Mohan Gupta Vs D.D.A.
Delhi High Court · (2005) 117 DLT 178 : (2005) 80 DRJ 5
High Courts24 Jan 2005
Hindustan Pencils Limited Vs G.T.V. Marketing
Delhi High Court · (2005) 117 DLT 386
High Courts24 Jan 2005Dismissed
Mother Dairy Foods and Processing Ltd. Vs Zee Telefilms Ltd.
Delhi High Court · AIR 2005 Delhi 195 : (2005) 117 DLT 272 : (2005) 80 DRJ 74 : (2005) 30 PTC 219
High Courts24 Jan 2005Dismissed
Navdeep Vs State
Delhi High Court · (2005) 118 DLT 105 : (2005) 1 DMC 552 : (2005) 80 DRJ 486 : (2005) 3 RCR(Criminal) 282
High Courts24 Jan 2005
Sajay Bansal Vs Sh. Rakesh K. Ahlawat and Others
Delhi High Court · (2006) 130 CompCas 634 : (2005) 80 DRJ 91
High Courts20 Jan 2005Allowed
Alberto Culver Company Vs Voi Fashion Stores and Another
Delhi High Court · (2005) 30 PTC 269
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Jan 2005Dismissed
Hegedus Lahel Csaba Vs Union of India (UOI)
Delhi High Court · (2005) CriLJ 2486 : (2005) 79 DRJ 574
High Courts20 Jan 2005Allowed
Nirmal Exports Vs Union of India (UOI) and Others
Delhi High Court · (2005) 117 DLT 211 : (2005) 80 DRJ 89 : (2005) 99 ECC 504 : (2005) 192 ELT 108
High Courts20 Jan 2005Allowed
Mahendra Pal Vs Union of India (UOI) and Others
Delhi High Court · (2005) 117 DLT 204 : (2005) 80 DRJ 62
High Courts20 Jan 2005
Tata Sons Limited and Another Vs Fashion ID Limited
Delhi High Court · (2005) 117 DLT 748 : (2005) 140 PLR 12 : (2005) 30 PTC 182
High Courts20 Jan 2005
Usha Drager Private Ltd. Vs Draegerwerk Aktiengesellschaft
Delhi High Court · (2006) 132 CompCas 198 : (2005) 1 CTLJ 211
High Courts20 Jan 2005
Shri Krishan Kaushik Vs Union of India (UOI) and Others
Delhi High Court · AIR 2005 Delhi 276 : (2005) 117 DLT 197 : (2005) 80 DRJ 57