High Courts31 Jan 2005Dismissed
Smt. Pinki Jain Vs Sh. Sanjay Jain
Delhi High Court · AIR 2005 Delhi 273 : (2005) 2 CivCC 795 : (2005) 117 DLT 130 : (2005) 1 DMC 241 : (2005) 79 DRJ 637
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 85 of 91
High Courts31 Jan 2005
Mr. Tuncay Alankus Vs The Central Bureau of Investigation
Delhi High Court · (2005) 01 DEL CK 0029
High Courts31 Jan 2005Dismissed
Union of India (UOI) and Others Vs Har Dayal
Delhi High Court · (2005) 01 DEL CK 0024
High Courts28 Jan 2005Dismissed
Commissioner of Central Excise Vs Priyadarshini Cable Ltd.
Delhi High Court · (2005) 01 DEL CK 0132
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts28 Jan 2005Dismissed
Shri L.C. Gupta Vs Shri Rajender Kumar
Delhi High Court · (2005) 01 DEL CK 0120
Delhi School Education Rules, 1973 — Rule 47
High Courts28 Jan 2005Dismissed
Balkrishna Ramkaran Goyal Vs Union of India (UOI) and Others
Delhi High Court · AIR 2005 Delhi 351 : (2005) 1 CTLJ 197 : (2005) 117 DLT 338 : (2005) 80 DRJ 268
High Courts28 Jan 2005Dismissed
Mr. B.K. Sharma Vs Union of India (UOI) and The Delhi Development Authority
Delhi High Court · (2005) 01 DEL CK 0072
High Courts28 Jan 2005Dismissed
Director General of Supplies and Disposals Vs Mr. K.K. Chakravarty
Delhi High Court · (2005) 117 DLT 285 : (2005) 80 DRJ 287
High Courts28 Jan 2005
Well Protect Manpower Service Pvt. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2005) 117 DLT 293 : (2005) 80 DRJ 440 : (2005) 140 PLR 33
High Courts28 Jan 2005Allowed
Super Cassettes Industries Ltd. and Another Vs ACMM
Delhi High Court · (2005) 120 DLT 351 : (2005) 81 DRJ 746
High Courts27 Jan 2005
J.B. Dadachanji Vs Ravinder Narain and Another Ravinder Narain Vs J.B. Dadachanji
Delhi High Court · (2005) 1 ARBLR 333 : (2006) 6 CompLJ 68 : (2005) 117 DLT 244 : (2005) 80 DRJ 162 : (2005) 140 PLR 26
High Courts27 Jan 2005Allowed
Master Abhishek Vs State
Delhi High Court · (2005) 119 DLT 556 : (2005) 2 RCR(Criminal) 790
High Courts27 Jan 2005Allowed
Khushi Ram Vs Union of India (UOI) and Another
Delhi High Court · (2005) 117 DLT 584 : (2005) 80 DRJ 339 : (2005) 2 LLJ 448
High Courts27 Jan 2005Dismissed
Bhan Singh and Others Vs Union of India (UOI)
Delhi High Court · (2005) 01 DEL CK 0105
High Courts27 Jan 2005Dismissed
Municipal Corporation of Delhi Vs Shri Begh Raj
Delhi High Court · (2005) 117 DLT 438 : (2005) 80 DRJ 351
High Courts25 Jan 2005
Nestor Pharmaceuticals Limited Vs Union of India (UOI) and Others
Delhi High Court · (2005) 01 DEL CK 0115
High Courts25 Jan 2005
Kailash Chand Gupta Vs State
Delhi High Court · (2005) CriLJ 2846 : (2005) 118 DLT 60 : (2005) 80 DRJ 484
High Courts25 Jan 2005Dismissed
Union of India (UOI) and Others Vs Shri J.R. Chobedar
Delhi High Court · (2005) 01 DEL CK 0071
High Courts25 Jan 2005
Joginder Kumar Singla and Others Vs Government of N.C.T. of Delhi and Others
Delhi High Court · AIR 2005 Delhi 258 : (2005) 117 DLT 220 : (2005) 80 DRJ 34