COURT ARCHIVE

Delhi High Court judgments, 2005

1,811 judgments · page 91 of 91

High Courts04 Jan 2005Dismissed

Robil Shah @ Kale and Others Vs State

Delhi High Court · (2005) CriLJ 2630 : (2005) 117 DLT 106 : (2005) 79 DRJ 661

High Courts04 Jan 2005Dismissed

Delhi High Court · (2005) 116 DLT 341 : (2005) 79 DRJ 254

High Courts04 Jan 2005

Delhi High Court · (2000) CriLJ 1652 : (2005) 117 DLT 164 : (2005) 79 DRJ 667

High Courts04 Jan 2005

Delhi High Court · (2005) 116 DLT 344 : (2005) 79 DRJ 257 : (2005) 2 RCR(Criminal) 990

High Courts04 Jan 2005Allowed

Delhi High Court · (2005) 117 DLT 187 : (2005) 79 DRJ 644 : (2005) 2 RCR(Criminal) 152

High Courts04 Jan 2005

Delhi High Court · (2005) 117 DLT 452 : (2006) 1 SLJ 179

High Courts04 Jan 2005

Delhi High Court · (2005) 117 DLT 516 : (2005) 79 DRJ 688

High Courts04 Jan 2005Dismissed

Delhi High Court · (2005) 195 CTR 587

High Courts03 Jan 2005

Delhi High Court · (2005) 197 CTR 83 : (2005) 145 TAXMAN 570

Income Tax Act, 1961 — Section 144, 260A

High Courts03 Jan 2005

Delhi High Court · (2006) 131 CompCas 198 : (2005) 116 DLT 599 : (2005) 30 PTC 3

High Courts01 Jan 2005Dismissed

Delhi High Court · (2005) 01 DEL CK 0049