High Courts07 Jan 2005
Shri Mukut Lal Duggal Vs United India Insurance Co. Ltd.
Delhi High Court · (2006) ACJ 1576 : (2004) 117 DLT 74 : (2005) 82 DRJ 70 : (2005) 141 PLR 10
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 90 of 91
High Courts07 Jan 2005Allowed
Shri Ram Pat and Another Vs Union of India (UOI) and Another
Delhi High Court · (2005) 01 DEL CK 0084
High Courts07 Jan 2005
Union of India (UOI) Vs Vinay Kumar Agarwal
Delhi High Court · AIR 2005 Delhi 419 : (2005) 116 DLT 322 : (2005) 80 DRJ 307
High Courts07 Jan 2005
Ashwani Gupta Vs Government of India and Others
Delhi High Court · (2005) 1 ACC 361 : (2006) ACJ 1901 : (2005) 117 DLT 112
High Courts07 Jan 2005Dismissed
Emmsons International Ltd. Vs Metal Distributors (UK) and Another
Delhi High Court · (2005) 2 BC 465 : (2005) 1 CTLJ 39 : (2005) 116 DLT 559 : (2005) 80 DRJ 256
High Courts07 Jan 2005Dismissed
Jeet Singh Vs Delhi Power Supply Company Ltd. and Others
Delhi High Court · (2005) 116 DLT 617 : (2005) 80 DRJ 197 : (2005) 105 FLR 724 : (2006) 2 SLJ 245
High Courts06 Jan 2005Dismissed
Palm Electrical Appliances Pvt. Ltd. Vs Sylvania and Laxman Ltd.
Delhi High Court · (2005) 122 DLT 414
Companies Act, 1956 — Section 433, 434, 439
High Courts06 Jan 2005
Shalini Marwah and Another Vs The Registrar of Companies, Delhi and Haryana
Delhi High Court · (2005) 01 DEL CK 0130
Companies Act, 1956 — Section 162, 20(1), 220, 220(3)Criminal Procedure Code, 1973 (CrPC) — Section 251
High Courts06 Jan 2005Dismissed
Vinod Bakshi Vs The State (GNCT Delhi)
Delhi High Court · (2005) 01 DEL CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
High Courts06 Jan 2005Allowed
Ramjan Vs State (G.N.C.T.) of Delhi
Delhi High Court · (2005) 116 DLT 651 : (2005) 79 DRJ 351
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Jan 2005
Rohtas and Others Vs State of Delhi
Delhi High Court · (2005) 2 ALT(Cri) 4 : (2005) CriLJ 805 : (2005) 116 DLT 612 : (2005) 79 DRJ 356 : (2005) 2 RCR(Criminal) 987
Criminal Procedure Code, 1973 (CrPC) — Section 320, 389, 482Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts06 Jan 2005Dismissed
Commissioner of Wealth Tax Vs Allied Finance Pvt. Ltd.
Delhi High Court · (2005) 80 DRJ 507
Wealth Tax Act, 1957 — Section 27A
High Courts06 Jan 2005
Vijay Industries and Projects Ltd. Vs Kanoria Chemicals and Industries Ltd.
Delhi High Court · (2005) 01 DEL CK 0088
High Courts06 Jan 2005Allowed
Delhi Power Co. Ltd. and Another Vs Triloki Nath
Delhi High Court · (2005) 01 DEL CK 0018
High Courts04 Jan 2005Dismissed
CWT Vs Smt. Saraswati Devi Dalmia
Delhi High Court · (2005) 144 TAXMAN 782
High Courts04 Jan 2005Dismissed
Bhupesh Kumar Gupta Vs Govt. of NCT of Delhi and Others
Delhi High Court · AIR 2005 Delhi 132 : (2005) 116 DLT 695
High Courts04 Jan 2005Dismissed
Rajesh Shankar Mathur Vs D.D.A. and Others
Delhi High Court · (2005) 80 DRJ 17