High Courts17 Jan 2005
Municipal Corporation of Delhi Vs Patliputra Construction
Delhi High Court · (2005) 1 ARBLR 271 : (2005) 80 DRJ 69
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 88 of 91
High Courts17 Jan 2005Dismissed
Municipal Corporation of Delhi Vs Mahipal Singh
Delhi High Court · (2005) 80 DRJ 754 : (2005) 140 PLR 23
High Courts17 Jan 2005Dismissed
Jogender Sharma Vs Delhi Administration and Others
Delhi High Court · (2005) 116 DLT 685 : (2005) 80 DRJ 756
High Courts17 Jan 2005Dismissed
Narender Singh Vs State
Delhi High Court · (2005) CriLJ 2735 : (2005) 117 DLT 51 : (2005) 2 RCR(Criminal) 970
High Courts15 Jan 2005
Nehru Jain Vs State NCT of Delhi
Delhi High Court · (2005) 2 ALT(Cri) 1 : (2005) 116 DLT 634 : (2005) 79 DRJ 329
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 357, 357(1), 357(3)Penal Code, 1860 (IPC) — Section 299, 300, 302, 303, 304
High Courts15 Jan 2005
Sharafat Sheikh Vs Union of India (UOI) and Others
Delhi High Court · (2005) 116 DLT 656 : (2005) 79 DRJ 340 : (2005) 2 RCR(Criminal) 471
Constitution of India, 1950 — Article 22, 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 107, 110G, 151National Security Act, 1980 — Section 3(2)
High Courts14 Jan 2005Dismissed
Commissioner of Income Tax Vs Globe Sales Corporation
Delhi High Court · (2005) 196 CTR 187
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts14 Jan 2005
Commissioner of Income Tax Vs Globe Sales Corpn.
Delhi High Court · (2005) 145 TAXMAN 530
High Courts14 Jan 2005Allowed
S.D. Joshi Vs Union of India (UOI) and Others
Delhi High Court · (2005) 117 DLT 49 : (2005) 81 DRJ 43 : (2005) 140 PLR 20
High Courts14 Jan 2005Dismissed
Sanjay Sharma and Others Vs The State (NCT) of Delhi
Delhi High Court · (2005) 79 DRJ 570
High Courts14 Jan 2005Dismissed
Ashutosh Bharti and Others Vs The Ritnand Balved Education Foundation (Regd) and Others
Delhi High Court · (2005) 01 DEL CK 0081
High Courts14 Jan 2005Allowed
Hav. A.K. Singh Vs Union of India (UOI) and Others
Delhi High Court · (2005) 116 DLT 630 : (2005) 80 DRJ 205 : (2006) 2 SLJ 395
High Courts14 Jan 2005Allowed
B.N. Kumar Vs Delhi Transport Corporation and Another
Delhi High Court · (2005) 1 ACC 648 : (2005) 118 DLT 36
High Courts13 Jan 2005
Bhushan Steel and Strips Ltd. Vs Bhartiya Loha Udyog P. Ltd.
Delhi High Court · (2005) 81 DRJ 350
High Courts13 Jan 2005
Rajinder Singh Vs Union of India (UOI) and Another
Delhi High Court · (2005) 117 DLT 141 : (2005) 81 DRJ 301
High Courts13 Jan 2005Dismissed
Mala Kumar Engineers Pvt. Ltd. (MKE) Vs B. Seenaiah and Co. (Projects) Ltd. (BSCPL)
Delhi High Court · (2005) 1 ARBLR 264 : (2005) 2 BC 501 : (2005) 117 DLT 183
High Courts13 Jan 2005
Lohmann Rausher Gmbh Vs Medisphere Marketing Pvt. Ltd.
Delhi High Court · (2004) 117 DLT 95 : (2005) 80 DRJ 9
High Courts12 Jan 2005
Shri Rajesh Khanna Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2005) 1 ARBLR 247