High Courts19 Jan 2005Dismissed
Mahinder Singh Vs The Estate Officer and Another
Delhi High Court · (2005) 117 DLT 258 : (2005) 80 DRJ 67
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 87 of 91
High Courts19 Jan 2005Allowed
Sh. S.K. Mutreja Vs Union of India (UOI) and Others
Delhi High Court · (2004) 117 DLT 66 : (2005) 81 DRJ 294 : (2006) 1 SLJ 101
High Courts19 Jan 2005
Sita Ram Aggarwal Vs Customs
Delhi High Court · (2005) 117 DLT 54 : (2005) 79 DRJ 554 : (2005) 119 ECR 20 : (2005) 188 ELT 478
High Courts19 Jan 2005Dismissed
Harish Chadha Vs Subhash Chander Kathuria and Others
Delhi High Court · (2005) 01 DEL CK 0080
High Courts19 Jan 2005
Pyare Lal Sharma Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2005) 01 DEL CK 0079
High Courts19 Jan 2005Dismissed
Exim Concept Vs Union of India (UOI) and Others
Delhi High Court · (2005) 117 DLT 288 : (2005) 80 DRJ 32 : (2005) 99 ECC 477 : (2005) 192 ELT 157
High Courts19 Jan 2005Dismissed
Lal Mohd. Vs State
Delhi High Court · (2005) CriLJ 3055 : (2005) 119 DLT 353 : (2005) 81 DRJ 738 : (2005) 3 RCR(Criminal) 177
High Courts19 Jan 2005
Kutub Properties Private Ltd. Vs C.L. Construction Company
Delhi High Court · (2005) 1 ARBLR 269 : (2005) 117 DLT 208 : (2005) 80 DRJ 60 : (2005) 140 PLR 24
High Courts19 Jan 2005
Hawkins Cookers Ltd. Vs Rakesh Kumar, Mukesh Kumar and Others
Delhi High Court · (2005) 30 PTC 375
High Courts18 Jan 2005
Allied Shipping and Packing Co. Pvt. Ltd. Vs Secretary (Labour) and Others
Delhi High Court · (2005) 117 DLT 172 : (2005) 80 DRJ 750 : (2005) 105 FLR 490 : (2005) 2 LLJ 437 : (2005) 141 PLR 31
High Courts18 Jan 2005
Argha Bhattacharya (In J/C) Vs The State
Delhi High Court · (2005) 01 DEL CK 0131
Penal Code, 1860 (IPC) — Section 379, 415, 420, 468Telegraph Act, 1885 — Section 20, 25, 4
High Courts18 Jan 2005Dismissed
Rajeev Raijayada Vs The State
Delhi High Court · (2005) 117 DLT 44 : (2005) 79 DRJ 565 : (2005) 3 RCR(Criminal) 49
High Courts18 Jan 2005
Allied Sales Agency and Others Vs State (NCT of Delhi)
Delhi High Court · (2005) 01 DEL CK 0051
High Courts18 Jan 2005Dismissed
Danvir Verma Vs Punjab National Bank
Delhi High Court · (2005) 81 DRJ 581
High Courts18 Jan 2005Allowed
Sarbans Singh and Others Vs State of NCT of Delhi
Delhi High Court · (2005) 2 ALT(Cri) 2 : (2005) CriLJ 2625 : (2005) 116 DLT 698 : (2005) 1 DMC 305 : (2005) 79 DRJ 542
High Courts18 Jan 2005Dismissed
Sahil Singh Maniktala and Others Vs Harpreet Singh and Others
Delhi High Court · (2005) 6 AD 26 : (2005) 118 DLT 350 : (2005) 81 DRJ 183
High Courts18 Jan 2005
Satpal Vs The State (N.C.T. of Delhi)
Delhi High Court · (2005) 01 DEL CK 0001
High Courts17 Jan 2005Dismissed
Smt. Taruna Batra Vs S.R. Batra and Smt. Dhanwanti Batra
Delhi High Court · AIR 2005 Delhi 270 : (2005) 2 CivCC 692 : (2005) 116 DLT 646 : (2005) 1 DMC 282 : (2005) 79 DRJ 717
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts17 Jan 2005Dismissed
Abdul Khalid Vs State (NCT of Delhi)
Delhi High Court · (2005) 119 ECR 22 : (2005) 183 ELT 348
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397Customs Act, 1962 — Section 108, 110, 132, 135, 135(1)