High Courts03 Feb 2005Dismissed
CWT Vs RAKR. International (P.) Ltd.
Delhi High Court · (2005) 195 CTR 528 : (2005) 145 TAXMAN 322
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 83 of 91
High Courts03 Feb 2005
Director of Income Tax (Exemption) Vs Keshav Social and Charitable Foundation
Delhi High Court · (2005) 278 ITR 152
High Courts03 Feb 2005
Rajesh Kumar Prop Surya Trading Vs Dy Commissioner of Income Tax
Delhi High Court · (2005) 144 TAXMAN 865
High Courts03 Feb 2005
Delhi Transport Corporation Vs Jagdish Chander
Delhi High Court · (2005) 120 DLT 664 : (2005) 3 LLJ 390
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 141, 142, 226Industrial Disputes Act, 1947 — Section 1, 10, 10(1), 10A, 11
High Courts03 Feb 2005Dismissed
Commissioner of Wealth Tax Vs Allied Finance Pvt. Ltd.
Delhi High Court · (2005) 118 DLT 19 : (2007) 289 ITR 318
High Courts03 Feb 2005
Dhanwant Singh Vs MCD
Delhi High Court · (2005) 118 DLT 199 : (2005) 80 DRJ 618
High Courts03 Feb 2005Allowed
Shri Subhash Chand Vs Govt. of NCT and Another Lalji Vs Union of India (UOI) and Another
Delhi High Court · (2005) 117 DLT 527 : (2005) 82 DRJ 346
High Courts03 Feb 2005Allowed
Dr. Rachna Kapila Vs University of Delhi and Another
Delhi High Court · (2005) 117 DLT 460 : (2005) 80 DRJ 300 : (2006) 1 SLJ 184
High Courts03 Feb 2005Dismissed
Rajesh Kumar, Prop. Surya Trading Vs The Deputy Commissioner, I. Tax
Delhi High Court · (2005) 194 CTR 377 : (2005) 117 DLT 559 : (2005) 275 ITR 641
High Courts03 Feb 2005
V.K. Jain Vs Commissioner of Income Tax
Delhi High Court · (2005) 195 CTR 501 : (2005) 275 ITR 474
High Courts03 Feb 2005
Commissioner of Wealth Tax Vs D.C.M. Ltd.
Delhi High Court · (2005) 195 CTR 593 : (2005) 117 DLT 733 : (2005) 80 DRJ 365 : (2007) 290 ITR 615 : (2005) 147 TAXMAN 42
High Courts03 Feb 2005Allowed
Delhi Transport Corporation Vs Shri Sardar Singh
Delhi High Court · (2005) 118 DLT 63 : (2005) 80 DRJ 611 : (2005) 105 FLR 1124 : (2005) 2 LLJ 430 : (2006) 1 SLJ 222
High Courts03 Feb 2005Dismissed
Commissioner of Income Tax Vs Akash Deep Promotors and Developers (P) Ltd.
Delhi High Court · (2005) 196 CTR 99 : (2005) 146 TAXMAN 389
Income Tax Act, 1961 — Section 260A, 37(1), 40A(2), 60
High Courts03 Feb 2005Allowed
Double Dot Finance Limited Vs Goyal MG Gases Limited and Another
Delhi High Court · (2005) 1 ARBLR 324 : (2005) 117 DLT 330 : (2005) 80 DRJ 113 : (2005) 141 PLR 5
High Courts03 Feb 2005Dismissed
Commissioner of Income Tax Vs Nestle India Ltd.
Delhi High Court · (2005) 195 CTR 98 : (2005) 117 DLT 680 : (2005) 80 DRJ 282 : (2005) 275 ITR 1 : (2005) 145 TAXMAN 235
High Courts03 Feb 2005Dismissed
Mahender Singh Vs Union of India (UOI) and Others
Delhi High Court · (2005) 117 DLT 611
High Courts03 Feb 2005Dismissed
Commissioner of Central Excise Vs Tayajee and Sons (P) Ltd.
Delhi High Court · (2005) 120 ECR 154
High Courts03 Feb 2005
Oswal Chemicals and Fertilisers Limited Vs Commissioner of Wealth Tax
Delhi High Court · (2005) 196 CTR 545 : (2005) 119 DLT 562 : (2005) 80 DRJ 491 : (2006) 282 ITR 451 : (2006) 153 TAXMAN 169
High Courts03 Feb 2005Allowed
Jitendra Mohan Gupta Vs Ganga Dutt Bhardwaj and Another
Delhi High Court · (2005) 3 BC 297 : (2005) 118 DLT 116 : (2005) 140 PLR 22