High Courts03 Feb 2005Allowed
York Knitwear Ltd. Vs Asstt. Collector of Customs and Others
Delhi High Court · (2005) 117 DLT 554
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 84 of 91
High Courts01 Feb 2005Dismissed
Rameshwar Prasad Mittal Vs State (CBI)
Delhi High Court · (2005) 119 DLT 576
High Courts01 Feb 2005Dismissed
Rajnagar Co-Op. House Building Society Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (2005) 117 DLT 412 : (2005) 80 DRJ 134
High Courts01 Feb 2005
Deepak Industries Limited (Prop. of Allenberry Works) Vs Airport Authority of India and Another
Delhi High Court · (2005) 2 BC 493 : (2005) 117 DLT 264 : (2005) 80 DRJ 108 : (2005) 120 ECR 156 : (2005) 140 PLR 37
High Courts01 Feb 2005
Shri Raghbir Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2005) 02 DEL CK 0117
High Courts01 Feb 2005
N.D.M.C. Vs Rajender
Delhi High Court · (2005) 117 DLT 424 : (2005) 80 DRJ 358 : (2006) 106 FLR 161 : (2005) 2 LLJ 547
High Courts01 Feb 2005Allowed
Videocon Leasing and Industrial and Mr. V.N. Dhoot, Director Vs The Municipal Corporation of Delhi
Delhi High Court · AIR 2005 Delhi 343 : (2005) 117 DLT 260 : (2005) 80 DRJ 142
High Courts01 Feb 2005Dismissed
Durha Components P. Ltd. Vs M.A. Ansari and Others
Delhi High Court · (2005) 117 DLT 445 : (2005) 80 DRJ 357 : (2005) 105 FLR 489 : (2005) 2 LLJ 209
High Courts01 Feb 2005Dismissed
Music Broadcast Private Limited and Others Vs Union of India (UOI) and Others
Delhi High Court · (2005) 4 CompLJ 565 : (2005) 117 DLT 315 : (2005) 80 DRJ 224
High Courts01 Feb 2005
Bhogi Chaudhary and Others Vs State
Delhi High Court · (2005) 117 DLT 250 : (2005) 79 DRJ 693
High Courts31 Jan 2005Dismissed
Kailash Chand Sharma Vs State and Others
Delhi High Court · (2005) 01 DEL CK 0109
High Courts31 Jan 2005
Goyal MG Gases Pvt. Ltd. Vs Air Liquide Deutschland GmbH and Others
Delhi High Court · (2005) 01 DEL CK 0108
High Courts31 Jan 2005Dismissed
Yuvneet Kumar and Others Vs M.C.D. and Others
Delhi High Court · (2005) 117 DLT 380 : (2005) 80 DRJ 145 : (2005) 105 FLR 491 : (2006) 1 SLJ 125
High Courts31 Jan 2005Dismissed
Rajesh Jain and Another Vs DCM Shriram Leasing and Finance
Delhi High Court · (2005) 2 ALD(Cri) 22 : (2006) 1 CivCC 180 : (2005) CriLJ 2239 : (2005) 118 DLT 47 : (2005) 140 PLR 8 : (2005) 4 RCR(Civil) 433 : (2005) 4 RCR(Criminal) 645
High Courts31 Jan 2005Dismissed
DDA Vahan Chalak Karamchari Union and Others Vs Delhi Development Authority
Delhi High Court · (2005) 01 DEL CK 0062
High Courts31 Jan 2005Dismissed
Anup Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2005) 117 DLT 312 : (2005) 80 DRJ 105
High Courts31 Jan 2005
Milano International (India) Private Limited Vs Chandhok Textile Enterprises P. Ltd.
Delhi High Court · (2005) 01 DEL CK 0050
High Courts31 Jan 2005Dismissed
Shri Arvindra Kumar Singh Vs Smt. Hardayal Kaur and Others
Delhi High Court · (2005) 117 DLT 417 : (2005) 80 DRJ 1 : (2005) 140 PLR 16 : (2005) 3 RCR(Civil) 124
High Courts31 Jan 2005Allowed
Bikanervala Vs Aggarwal Bikanerwala
Delhi High Court · (2005) 117 DLT 255 : (2005) 30 PTC 156