High Courts22 Jan 2004Dismissed
Dr. Sujit Kumar Chaudhuri Vs The Indian Red Cross Society and Others
Delhi High Court · (2004) 73 DRJ 76 : (2004) 3 SLJ 412
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 68 of 71
High Courts22 Jan 2004
Mahanagar Telephone Nigam Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2004) 187 CTR 177
High Courts21 Jan 2004
Pawan Bhasin Vs M.C.D. and Others Shammi Narang and Others Vs D.D.A. and Others
Delhi High Court · (2004) 110 DLT 179 : (2004) 73 DRJ 333
High Courts21 Jan 2004
Shri Gopal Krishan Vs University of Delhi and Others
Delhi High Court · (2004) 73 DRJ 37 : (2004) 3 SLJ 69
High Courts21 Jan 2004
Ajit Singh Vs Sadhu Singh
Delhi High Court · AIR 2004 Delhi 320 : (2004) 110 DLT 125 : (2004) 73 DRJ 99
High Courts21 Jan 2004Dismissed
Wildlife Protection Society of India Vs Union of India (UOI)
Delhi High Court · (2004) 73 DRJ 42
High Courts20 Jan 2004
Social Jurist Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2003) 109 DLT 489 : (2004) 75 DRJ 365
High Courts20 Jan 2004Dismissed
Harish Kumar and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2004) 109 DLT 815 : (2004) 73 DRJ 74
High Courts20 Jan 2004Dismissed
Commissioner of Income Tax Vs Achal Investment Ltd.
Delhi High Court · (2004) 187 CTR 475 : (2004) 73 DRJ 462 : (2004) 268 ITR 211 : (2004) 136 TAXMAN 335
High Courts19 Jan 2004
Commissioner of Income Tax Vs Rhydburg Pharmaceuticals Ltd.
Delhi High Court · (2004) 187 CTR 485 : (2004) 269 ITR 561 : (2004) 136 TAXMAN 630
High Courts19 Jan 2004
Director of Income Tax (Exemption) Vs Guru Nanak Vidya Bhandar Trust
Delhi High Court · (2004) 187 CTR 558 : (2005) 272 ITR 379 : (2004) 139 TAXMAN 308
High Courts19 Jan 2004Dismissed
Smt. Neelam Sharma Vs Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2004) 109 DLT 807 : (2004) 73 DRJ 276 : (2004) 137 PLR 31
High Courts19 Jan 2004
Commissioner of Income Tax Vs MGF India Ltd.
Delhi High Court · (2004) 187 CTR 511 : (2005) 272 ITR 191
High Courts17 Jan 2004Allowed
Kavi @ Stalin Vs State
Delhi High Court · (2004) CriLJ 1652 : (2004) 72 DRJ 524 : (2003) 4 RCR(Criminal) 872 : (2004) 3 RCR(Criminal) 254 : (2004) 2 RCR(Criminal) 254
High Courts16 Jan 2004Dismissed
Mr. D.M. Talwar Vs Delhi Development Authority
Delhi High Court · (2004) 109 DLT 514 : (2004) 72 DRJ 747
Constitution of India, 1950 — Article 12, 14, 226
High Courts16 Jan 2004Allowed
Agrim Sampada Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2004) 109 DLT 567 : (2004) 72 DRJ 783 : (2004) 93 ECC 434 : (2004) 114 ECR 1021 : (2004) 186 ELT 15
High Courts16 Jan 2004
All India Small and Medium Newspapers Federation Vs Press Council of India and Others
Delhi High Court · AIR 2004 Delhi 180 : (2004) 109 DLT 551 : (2004) 72 DRJ 526
Press Council Act, 1978 — Section 5(1), 5(2), 5(3), 5(4), 6(7)
High Courts16 Jan 2004Allowed
Mrs. Teeku Dutta Vs State and Another
Delhi High Court · AIR 2004 Delhi 205 : (2004) 73 DRJ 9
High Courts16 Jan 2004Dismissed
Mr. Bhagwan Singh Vs Food Corp. of India
Delhi High Court · (2004) 73 DRJ 32
High Courts16 Jan 2004Dismissed
Marina World Shipping Corpn. Limited Vs Jindal Exports P. Limited
Delhi High Court · (2004) 01 DEL CK 0056
Arbitration and Conciliation Act, 1996 — Section 47, 48