High Courts13 Jan 2004Dismissed
Vijendera Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2004) 109 DLT 925 : (2005) 1 RCR(Civil) 440
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 70 of 71
High Courts13 Jan 2004Dismissed
L.C. Gupta and Others Vs Registrar, Co-operative Societies and Others
Delhi High Court · (2003) 109 DLT 491 : (2004) 72 DRJ 687
High Courts13 Jan 2004
Pearey Lal and Sons (Pvt.) Ltd. Vs Jamuna Properties (P) Ltd. and Others
Delhi High Court · AIR 2004 Delhi 126
High Courts13 Jan 2004Allowed
Shri Prem Sagar Gupta (deceased) through LRs Vs Smt. Kamlesh Kumari and Another
Delhi High Court · AIR 2004 Delhi 136 : (2004) 109 DLT 534 : (2004) 72 DRJ 681
High Courts13 Jan 2004
Narendra Kumar and Others Vs State and Others
Delhi High Court · (2004) CriLJ 2594 : (2004) 72 DRJ 620
High Courts12 Jan 2004Dismissed
Handa Offset Vs Govt. of NCT of Delhi and Bindu Prasad
Delhi High Court · (2004) 01 DEL CK 0091
High Courts12 Jan 2004
Commissioner of Income Tax Vs Kohinoor Impex (P) Ltd.
Delhi High Court · (2004) 188 CTR 77 : (2004) 270 ITR 381 : (2004) 141 TAXMAN 304
High Courts12 Jan 2004
Commissioner of Income Tax Vs Smt. Kanta Kumari and Others
Delhi High Court · (2004) 188 CTR 480 : (2004) 270 ITR 442 : (2004) 138 TAXMAN 27
High Courts12 Jan 2004Dismissed
Lalita Devi and Others Vs Mewa Singh and Others
Delhi High Court · (2004) 1 ACC 497 : (2006) ACJ 941 : (2004) 110 DLT 114 : (2004) 73 DRJ 269
High Courts12 Jan 2004Allowed
D.D.A. Vs Dr. K.K. Srivastava
Delhi High Court · (2004) 109 DLT 849 : (2004) 73 DRJ 60
High Courts12 Jan 2004Dismissed
Shri Rajiv Sharma and Another Vs Shri Rajiv Gupta
Delhi High Court · AIR 2004 Delhi 248 : (2004) 109 DLT 509 : (2004) 72 DRJ 540
High Courts12 Jan 2004
Commissioner of Income Tax Vs A.D. Kohli
Delhi High Court · (2004) 187 CTR 178 : (2005) 273 ITR 223 : (2004) 138 TAXMAN 183
High Courts09 Jan 2004Dismissed
Commissioner of Income Tax Vs Ms. Pushpa Rani
Delhi High Court · (2005) 193 CTR 256 : (2004) 136 TAXMAN 627
High Courts09 Jan 2004Dismissed
Commissioner of Income Tax Vs Ms. Rohini S. Walia and Ms. Pushpa Rani
Delhi High Court · (2007) 289 ITR 328
Income Tax Act, 1961 — Section 158BC
High Courts09 Jan 2004
Commissioner of Income Tax Vs Makhni and Tyagi (P) Ltd.
Delhi High Court · (2004) 187 CTR 550 : (2004) 267 ITR 433 : (2004) 136 TAXMAN 641
High Courts09 Jan 2004Dismissed
Delhi Transport Corporation Vs Mahesh Chander
Delhi High Court · (2004) 110 DLT 122 : (2004) 73 DRJ 246 : (2004) 3 SLJ 103
High Courts08 Jan 2004Dismissed
Kuldeep Chander Vs Chief Inspector of Shops and Others
Delhi High Court · AIR 2004 Delhi 130 : (2004) 109 DLT 454 : (2004) 72 DRJ 553 : (2004) 101 FLR 163 : (2004) 2 LLJ 402 : (2004) 2 RCR(Civil) 450
Specific Relief Act, 1963 — Section 41
High Courts08 Jan 2004Dismissed
Shri Mohinder Singh and Others Vs Shri Madan Jha, Financial Commissioner and Others
Delhi High Court · (2004) 109 DLT 802 : (2004) 73 DRJ 46 : (2004) 137 PLR 29
High Courts08 Jan 2004
Director of Income Tax Vs Degussa A.G. Germany
Delhi High Court · (2004) 187 CTR 295 : (2004) 270 ITR 301 : (2004) 138 TAXMAN 259
High Courts08 Jan 2004Allowed
S.K. Sharma Vs Food Corporation of India and Others
Delhi High Court · (2004) 110 DLT 382 : (2004) 75 DRJ 376