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Delhi High Court judgments, 2004

1,405 judgments · page 71 of 71

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High Courts08 Jan 2004

Commissioner of Income Tax Vs Gopal Das Estate Housing (P) Ltd.

Delhi High Court · (2004) 187 CTR 1 : (2004) 267 ITR 149 : (2004) 139 TAXMAN 182

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High Courts07 Jan 2004

Rajandheer (India) Pvt. Ltd. Vs Delhi Development Authority

Delhi High Court · AIR 2004 Delhi 208 : (2004) 109 DLT 442 : (2004) 72 DRJ 601

Government Grants Act, 1895 — Section 2Transfer of Property Act, 1882 — Section 108
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High Courts07 Jan 2004Dismissed

Amrik Singh Lyallpuri Vs Uoi and Others

Delhi High Court · (2004) 01 DEL CK 0081

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High Courts06 Jan 2004Dismissed

Director of Income Tax Vs HCL Infosystems Ltd.

Delhi High Court · (2004) 192 CTR 108 : (2005) 274 ITR 261 : (2005) 144 TAXMAN 492

Income Tax Act, 1961 — Section 192, 195, 260A
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High Courts06 Jan 2004Allowed

Dinesh Mishra Vs The Management of Simplex Security Services

Delhi High Court · (2004) 01 DEL CK 0038

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