High Courts16 Jan 2004Dismissed
Pawan Kumar Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2004) 109 DLT 933 : (2004) 74 DRJ 638
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 69 of 71
High Courts16 Jan 2004Dismissed
Punjab National Bank Vs Shri V.P. Mehra
Delhi High Court · AIR 2004 Delhi 135 : (2004) 109 DLT 546 : (2004) 72 DRJ 594
High Courts16 Jan 2004
South Indian Bank Ltd. and Others Vs State and Others
Delhi High Court · (2004) 01 DEL CK 0028
High Courts16 Jan 2004Dismissed
Smt. Sarla Aggarwal Vs Day Night Couriers Pvt. Ltd.
Delhi High Court · (2004) 73 DRJ 1
High Courts15 Jan 2004Allowed
Master Vincent Cleetus and Others Vs Union of India (UOI) and Others
Delhi High Court · (2004) 191 CTR 416 : (2005) 276 ITR 304 : (2005) 142 TAXMAN 515
Income Tax Act, 1961 — Section 269A, 269AB, 269UD
High Courts15 Jan 2004Dismissed
Rajeev Tanwar Vs Raghuvinder Singh and Others
Delhi High Court · (2004) 01 DEL CK 0045
High Courts15 Jan 2004Dismissed
Mohinder Singh Vs Union of India (UOI)
Delhi High Court · (2004) 110 DLT 173 : (2004) 73 DRJ 365
High Courts15 Jan 2004
Kulbhushan Arora Vs Commissioner of Income Tax
Delhi High Court · (2004) 187 CTR 13 : (2004) 141 TAXMAN 261
High Courts15 Jan 2004
S. Jamiat Singh Vs Municipal Corporation of Delhi
Delhi High Court · AIR 2004 Delhi 346
High Courts15 Jan 2004
Commissioner of Income Tax Vs Delhi Haryana Dall Mills
Delhi High Court · (2004) 187 CTR 553 : (2004) 267 ITR 478 : (2004) 136 TAXMAN 460
High Courts14 Jan 2004Allowed
Sutlej Industries Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2005) 272 ITR 180
High Courts14 Jan 2004Dismissed
Haro Singh Vs Ajay Kumar Chawla and Others
Delhi High Court · (2004) 109 DLT 297 : (2004) 72 DRJ 639
Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 6
High Courts14 Jan 2004
Sapna Tours, Travels and Lease Vs Commissioner of Income Tax
Delhi High Court · (2004) 187 CTR 477 : (2004) 269 ITR 266 : (2004) 136 TAXMAN 631
High Courts14 Jan 2004Dismissed
Sh. Ram Chander Vs Smt. Ram Pyari
Delhi High Court · (2004) 72 DRJ 545
High Courts14 Jan 2004Dismissed
Shri Haro Singh Vs Shri Ajay Kumar Chawla and Others
Delhi High Court · (2004) 109 DLT 297 : (2004) 72 DRJ 639
High Courts14 Jan 2004
Rajesh Kumar Vs State
Delhi High Court · (2004) 109 DLT 913 : (2004) 73 DRJ 384
High Courts14 Jan 2004Dismissed
Sunil Kumar and Others Vs Delhi Scheduled Castes Financial and Development Corporation Ltd. and Others
Delhi High Court · (2004) 73 DRJ 49
High Courts13 Jan 2004
Hony Capt. Vardip Singh and Another Vs Union of India (UOI) and Others
Delhi High Court · (2004) 109 DLT 536 : (2004) 72 DRJ 596 : (2004) 2 SLJ 480
Army Act, 1950 — Section 8