High Courts29 Jan 2004Dismissed
Deepak Chopra Vs Meenu Chopra
Delhi High Court · (2004) 73 DRJ 91 : (2004) 137 PLR 26
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 67 of 71
High Courts29 Jan 2004Allowed
United News of India Vs Union of India (UOI)
Delhi High Court · (2004) 110 DLT 95 : (2004) 73 DRJ 278 : (2004) 93 ECC 607 : (2004) 168 ELT 442
High Courts28 Jan 2004Dismissed
Union of India (UOI) and Others Vs Smt. Sheela Rani
Delhi High Court · (2005) 117 DLT 248 : (2005) 80 DRJ 140 : (2006) 1 SLJ 115
High Courts28 Jan 2004
Pawha Builders (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2004) 192 CTR 94 : (2005) 272 ITR 407 : (2005) 142 TAXMAN 517
Income Tax Act, 1961 — Section 24, 260A
High Courts28 Jan 2004Allowed
Bhagwat Prasad Joshi Vs State of Delhi and Another
Delhi High Court · (2004) 112 DLT 599 : (2005) 1 SLJ 298
Conduct, Discipline and Appeal Rules, 1985 — Rule 33Constitution of India, 1950 — Article 226
High Courts28 Jan 2004Dismissed
Hyundai Merchant Marine Compay Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2004) 73 DRJ 44 : (2004) 94 ECC 340 : (2004) 171 ELT 3
High Courts28 Jan 2004
Court on its own Motion Vs Central Bureau of Investigation
Delhi High Court · (2003) 109 DLT 494 : (2006) 4 RCR(Criminal) 206
High Courts28 Jan 2004
Chander Singh (since Deceased) Vs Bharat Bhushan
Delhi High Court · (2004) 110 DLT 162 : (2004) 73 DRJ 331
High Courts28 Jan 2004
Durgesh Kumar Vs Delhi Jal Board and Another
Delhi High Court · (2004) 112 DLT 907
Constitution of India, 1950 — Article 226
High Courts27 Jan 2004Dismissed
Shanti Service Station and Others Vs Indian Oil Corp. and Others
Delhi High Court · (2004) 109 DLT 800 : (2004) 73 DRJ 119
High Courts27 Jan 2004Dismissed
State Vs Holi Ram
Delhi High Court · (2004) 111 DLT 495 : (2004) 74 DRJ 460
High Courts27 Jan 2004
Jatinder Bhalla and Another Vs Income Tax Officer and Another
Delhi High Court · (2004) 187 CTR 478 : (2004) 268 ITR 266 : (2004) 141 TAXMAN 553
High Courts27 Jan 2004Dismissed
Ranjeet Kumar Vs Amit Walia and Others
Delhi High Court · (2004) 111 DLT 434
High Courts23 Jan 2004
Saurabh Prakash Vs Samir Prakash
Delhi High Court · AIR 2004 Delhi 272
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 18
High Courts23 Jan 2004Dismissed
Rubfila International Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2004) 73 DRJ 121 : (2004) 92 ECC 496 : (2004) 115 ECR 624 : (2004) 169 ELT 259
High Courts23 Jan 2004Dismissed
Mohan Lal Gupta Vs D.A.V. College Managing Committee, Chairman Local Managing Committee, DAV Public School, Shri G.D. Jindal, Manager, D.A.V. Public School and The Director of Education, National Capital Territory of Delhi, Directorate of Eduation
Delhi High Court · (2004) 73 DRJ 12 : (2004) 2 SLJ 494
High Courts23 Jan 2004Allowed
Dr. R.K. Kohli (Decsd) through his LRs. Vs R.K. Garg and Another
Delhi High Court · (2004) 110 DLT 379 : (2004) 74 DRJ 646
High Courts22 Jan 2004
Commissioner of Income Tax Vs IFFCO Ltd.
Delhi High Court · (2004) 187 CTR 480 : (2004) 136 TAXMAN 634
High Courts22 Jan 2004
Associates India Financial Services Pvt. Ltd. Vs Mr. Jairaj Shetty
Delhi High Court · (2004) 1 ARBLR 280 : (2004) 109 DLT 854 : (2004) 73 DRJ 53
High Courts22 Jan 2004Dismissed
Mohd. Majid Khan Vs Mr. B.P. Singh and Others
Delhi High Court · (2004) CriLJ 1127 : (2004) 115 DLT 56 : (2004) 73 DRJ 51