High Courts06 Feb 2004Dismissed
Commissioner of Income Tax Vs Triveni Engineering Works Ltd.
Delhi High Court · (2004) 02 DEL CK 0087
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 66 of 71
High Courts06 Feb 2004
Mrs. Zena Mary Rodgers Vs Mr. Troy Steven Rodgers and Others
Delhi High Court · (2004) 02 DEL CK 0085
Divorce Act, 1869 — Section 17
High Courts06 Feb 2004Allowed
Smt. Kamlesh Yadav, Master Vikas, Master Davinder and Sh. Lotu Ram @ Hira Singh Vs Sh. Bhoop Singh Sehrawat, Sh. Mulk Raj Kohli also through Parmod Kumar Jain and United India Insurance Co.
Delhi High Court · (2004) 1 ACC 576 : (2004) 110 DLT 69 : (2004) 73 DRJ 299
High Courts06 Feb 2004Dismissed
Ramjas Foundation Vs Union of India (UOI) and Others
Delhi High Court · AIR 2004 Delhi 238 : (2004) 110 DLT 10 : (2004) 73 DRJ 128
High Courts05 Feb 2004
Rattan Singh Pal Vs Union of India (UOI) and Another
Delhi High Court · (2004) 02 DEL CK 0099
Constitution of India, 1950 — Article 74, 83(2), 85
High Courts05 Feb 2004
S. Baljit Singh Vs International Airport Authority of India
Delhi High Court · (2004) 74 DRJ 645
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Feb 2004
Commissioner of Income Tax Vs Autometer Ltd.
Delhi High Court · (2004) 187 CTR 547 : (2004) 136 TAXMAN 562
High Courts05 Feb 2004Dismissed
Shri Avtar Singh Vs Smt. Sarla Gupta and Others
Delhi High Court · (2004) 110 DLT 148 : (2004) 73 DRJ 355
High Courts05 Feb 2004Dismissed
K.H. Pandhi Vs The Presiding Officer, Addl. Labour Court and The Management of Holtecs Engineers Ltd.
Delhi High Court · (2004) 110 DLT 101 : (2004) 73 DRJ 249 : (2004) 101 FLR 518 : (2004) 2 LLJ 877 : (2004) 3 SLJ 88
High Courts05 Feb 2004Dismissed
Pragnesh Desai Vs Union of India (UOI) and Another
Delhi High Court · (2004) 1 AWC 899 : (2004) 73 DRJ 84
High Courts04 Feb 2004
Texla Towers Ltd. Vs Punjab National Bank and Others
Delhi High Court · (2004) 109 DLT 975
High Courts04 Feb 2004
Kartongen Kemi Och Forvaltning AB and Others Vs State
Delhi High Court · (2004) 72 DRJ 693
High Courts03 Feb 2004
Commissioner of Income Tax Vs Shiv Shanker Homeo (P) Ltd.
Delhi High Court · (2004) 02 DEL CK 0100
Income Tax Act, 1961 — Section 139, 139(1), 22(3), 32(2), 72
High Courts01 Feb 2004
Mrs. Kalpana Benjamin Vs Shri Sanjay Joseph
Delhi High Court · (2004) 02 DEL CK 0086
Christian Marriage Act, 1872 — Section 17, 18, 19, 20, 4
High Courts30 Jan 2004
Daya Nand (Shri) and Others Vs Union of India (UOI) and Others
Delhi High Court · (2004) 112 DLT 957
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 22(1)Land Acquisition Act, 1894 — Section 4, 6
High Courts30 Jan 2004Dismissed
Sewak Ram Vs Hotel Vasant Continental
Delhi High Court · (2004) 01 DEL CK 0074
High Courts30 Jan 2004Dismissed
Kishore Singh Vs State and Others
Delhi High Court · (2004) 73 DRJ 79
High Courts30 Jan 2004Dismissed
Callipers Naigai Ltd. and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2004) 2 BC 204 : (2005) 128 CompCas 730 : (2004) 110 DLT 41 : (2004) 73 DRJ 104
High Courts29 Jan 2004
Goojar Mal Ganpat Rai Vs Commissioner of Income Tax
Delhi High Court · (2004) 192 CTR 550 : (2004) 268 ITR 191
High Courts29 Jan 2004
AMS Jewellers Vs Commissioner of Income Tax and Another
Delhi High Court · (2004) 187 CTR 557 : (2004) 139 TAXMAN 34