High Courts11 Feb 2004Dismissed
Asha Batra and Others Vs Dharam Devi
Delhi High Court · (2004) 109 DLT 852 : (2004) 73 DRJ 154
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 65 of 71
High Courts11 Feb 2004Dismissed
Cherchi Domenico Ferdinando Vs Union of India (UOI) and Others
Delhi High Court · AIR 2004 Delhi 147 : (2004) 109 DLT 910 : (2004) 74 DRJ 320
High Courts11 Feb 2004Allowed
Smt. Sudesh Kapoor, Sh. Rohit Kapoor, Miss Anuradha Kapoor, Smt. Ram Rakhi Kapoor and Mrs. Poonam Talwar Vs Prithvi Chand, Jodhvir Singh Bains and United India Fire and General Insurance Co. Ltd.
Delhi High Court · (2004) 73 DRJ 263
High Courts10 Feb 2004Dismissed
Babulal (Conductor) Vs Delhi Transport Corporation and Another
Delhi High Court · (2004) 73 DRJ 150 : (2004) 3 SLJ 269
High Courts10 Feb 2004
Indira Gandhi National Center for Arts Vs Union of India (UOI) and Others
Delhi High Court · (2004) 110 DLT 573 : (2004) 75 DRJ 391
High Courts10 Feb 2004Dismissed
Shri D.P. Mahajan Vs Punjab National Bank and Others
Delhi High Court · (2004) 110 DLT 23 : (2004) 73 DRJ 176 : (2004) 2 LLJ 935 : (2004) 3 SLJ 280
Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 6(10), 6(7)
High Courts10 Feb 2004Allowed
Gulf Air Company Vs Delhi Administration and Gulf Air Employees Association
Delhi High Court · (2004) 110 DLT 145 : (2004) 73 DRJ 304 : (2004) 101 FLR 1145 : (2004) 3 SLJ 263
High Courts10 Feb 2004Dismissed
Mrs. Prem Lata Datta Vs Union of India (UOI) and Others
Delhi High Court · (2004) 110 DLT 4 : (2004) 73 DRJ 156 : (2004) 3 SLJ 274
High Courts10 Feb 2004Dismissed
Mrs. Usha Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2004) 110 DLT 116 : (2004) 73 DRJ 240 : (2004) 3 SLJ 98
High Courts10 Feb 2004
Delhi Transport Corporation Vs Delhi Administration and Others
Delhi High Court · (2004) 110 DLT 158 : (2004) 73 DRJ 296 : (2004) 3 SLJ 266
High Courts10 Feb 2004Allowed
Atma Ram Properties (P) Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2004) 190 CTR 177 : (2005) 275 ITR 587
Income Tax Act, 1961 — Section 269UD, 269UF, 269UG, 269UH
High Courts09 Feb 2004Allowed
Priya Vs Sanjay Gaba
Delhi High Court · (2004) 109 DLT 825 : (2004) 74 DRJ 433 : (2004) 1 RCR(Civil) 675
High Courts09 Feb 2004Dismissed
Shri Kartar Singh Vs Smt. Shanti and Others
Delhi High Court · (2004) 110 DLT 156 : (2004) 73 DRJ 361
High Courts09 Feb 2004Dismissed
M.L. Anand Vs Union of India (UOI)
Delhi High Court · (2004) 110 DLT 1 : (2004) 74 DRJ 622 : (2011) 7 RCR(Civil) 1473
High Courts09 Feb 2004Dismissed
Shri S.L. Saluja Vs State Bank of India
Delhi High Court · (2004) 110 DLT 56 : (2004) 73 DRJ 284 : (2004) 2 LLJ 558 : (2004) 3 SLJ 298
State Bank of India (Officers Service) Rules, 1992 — Rule 19(2), 19(3)
High Courts09 Feb 2004Allowed
S. Nirmal Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2004) 110 DLT 63
High Courts09 Feb 2004
Bhagirathi Agencies Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · AIR 2004 Delhi 169 : (2004) 121 CompCas 324 : (2004) 109 DLT 895 : (2004) 73 DRJ 146 : (2004) 3 RCR(Civil) 363
Constitution of India, 1950 — Article 12, 226
High Courts09 Feb 2004Allowed
Babu Lal and Another Vs Union of India (UOI) and Others
Delhi High Court · (2004) 109 DLT 948 : (2004) 3 SLJ 84
High Courts09 Feb 2004
Radhika Vs Vineet Rungta
Delhi High Court · AIR 2004 Delhi 323 : (2004) 110 DLT 111 : (2004) 73 DRJ 311 : (2004) 3 RCR(Civil) 83
High Courts06 Feb 2004
Kanchan Daniel Vs Sh. Michael Daniel and Another
Delhi High Court · (2004) 02 DEL CK 0098
Divorce Act, 1869 — Section 10, 17