COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 63 of 71
D.D. Gears Ltd. Vs Secretary (Labour) and Another
Delhi High Court · (2004) 110 DLT 218 : (2004) 73 DRJ 406 : (2004) 102 FLR 50 : (2004) 3 SLJ 309
Dr. K.S. Bhardwaj Vs Director of Education and Others
Delhi High Court · (2004) 02 DEL CK 0029
R.K. Singhal Vs The Engineering Projects (India) Ltd. and Others
Delhi High Court · (2004) 02 DEL CK 0019
Commissioner of Income Tax Vs Vichtra Construction (P.) Ltd.
Delhi High Court · (2004) 191 CTR 423 : (2004) 269 ITR 371 : (2005) 144 TAXMAN 456
Commissioner of Income Tax Vs Smt. Kamla Sondhi
Delhi High Court · (2004) 141 TAXMAN 278
Som Dutt Builders Ltd. Vs Smt. Phool Kumari
Delhi High Court · (2004) 74 DRJ 626
Jagdish Chander Sharma Vs Naresh Chander and Others
Delhi High Court · (2004) 3 RCR(Civil) 81
Delhi Safe Deposits Co. Vs Commissioner of Income Tax
Delhi High Court · (2004) 188 CTR 602 : (2004) 110 DLT 273 : (2004) 73 DRJ 413 : (2004) 269 ITR 66
Santosh Vs Gupta Brass Parts Co.
Delhi High Court · (2004) 2 BC 542 : (2004) CriLJ 2918 : (2004) 110 DLT 160 : (2004) 73 DRJ 308 : (2004) 2 RCR(Criminal) 415
Kamlesh Kumari Uppal Vs Dept. of Customs and Another
Delhi High Court · (2004) 74 DRJ 446 : (2004) 95 ECC 27 : (2004) 117 ECR 408 : (2004) 173 ELT 121
Union of India (UOI) Vs Chandgi Ram (deceased) through his Legal Representatives
Delhi High Court · (2004) 110 DLT 740 : (2004) 74 DRJ 135 : (2004) 4 RCR(Civil) 428
Manoj Raghuvanshi Vs State and Another
Delhi High Court · (2004) 110 DLT 154 : (2004) 73 DRJ 310
Sandeep Kumar Vs Ashok Hans
Delhi High Court · (2004) 3 Arb LR 306 : (2004) 2 RAJ 594
Suresh Vs M.C.D. and Others
Delhi High Court · (2004) 112 DLT 596 : (2005) 1 SLJ 296
Hoshyar Singh Suresh Chandra Sarees Pvt. Ltd. Vs Commissioner of Sales Tax and Another Chhabra Saree Emp Vs C.S.T.
Delhi High Court · (2004) 189 CTR 173 : (2004) 110 DLT 74 : (2004) 73 DRJ 206
National Co-operative Consumers Federation of India Ltd. Vs Union of India (UOI)
Delhi High Court · (2004) 02 DEL CK 0093
Sutlej Industries Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2005) 144 TAXMAN 171
Raju Vs State/NCT of Delhi
Delhi High Court · (2004) 109 DLT 953 : (2004) 73 DRJ 559
Hari Ram Vs K.L. Gandhi and Others
Delhi High Court · (2004) 110 DLT 190 : (2004) 73 DRJ 362 : (2004) 3 RCR(Civil) 80