High Courts29 Jan 2003Dismissed
Heineken Brouwerijen B.V. Vs Som Distilleries and Breweries Ltd.
Delhi High Court · (2003) 2 AD 381 : (2003) 103 DLT 355 : (2003) 67 DRJ 238(1) : (2003) 26 PTC 323 : (2003) 2 RAJ 99
COURT ARCHIVE
Delhi High Court judgments, 2003
1,390 judgments · page 66 of 70
High Courts28 Jan 2003Dismissed
Binay Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2003) 69 DRJ 143
High Courts28 Jan 2003Allowed
Arunesh Awasthi Vs Government of N.C.T.
Delhi High Court · (2004) 109 DLT 940 : (2004) 74 DRJ 640 : (2004) 3 SLJ 81
Constitution of India, 1950 — Article 226
High Courts28 Jan 2003
Tin Box Company Vs Inderjit Singh and Others
Delhi High Court · (2003) 104 DLT 130 : (2003) 67 DRJ 537 : (2003) 2 LLJ 759
Industrial Disputes (Central) Rules, 1957 — Rule 10B
High Courts28 Jan 2003
Commissioner of Income Tax Vs Naresh Khattar (HUF)
Delhi High Court · (2003) 183 CTR 317 : (2003) 130 TAXMAN 15
Income Tax Act, 1961 — Section 69B
High Courts28 Jan 2003
Commissioner of Income Tax Vs Noida Toll Bridge Co. Ltd.
Delhi High Court · (2003) 184 CTR 266 : (2003) 262 ITR 260 : (2004) 139 TAXMAN 115
Income Tax Act, 1961 — Section 269SS, 271D
High Courts28 Jan 2003
Sh. Ram Prashad Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2003) 01 DEL CK 0079
High Courts28 Jan 2003
Mina Gupta Vs Sanjay Mahajan and Another
Delhi High Court · (2003) 01 DEL CK 0041
High Courts28 Jan 2003
Macho Foods Private Ltd. Vs Modiluft Ltd. and Others
Delhi High Court · (2004) 118 CompCas 676 : (2003) 105 DLT 899 : (2003) 71 DRJ 728 : (2003) 45 SCL 159
High Courts28 Jan 2003Dismissed
Vijay Industries and Projects Ltd. Vs National Thermal Power Corp. Ltd.
Delhi High Court · (2003) 4 AD 69 : (2003) 2 ARBLR 493 : (2003) 104 DLT 171 : (2003) 71 DRJ 457 : (2003) 1 ILR Delhi 43 : (2003) 2 RAJ 360
High Courts27 Jan 2003Allowed
Sujan Singh Oberoi Vs Commissioner of Income Tax
Delhi High Court · (2003) 01 DEL CK 0058
Income Tax Act, 1961 — Section 269UD(1), 269UE
High Courts27 Jan 2003
D.C.M. Shri Ram Industries Ltd. Vs Indo Organics and Others
Delhi High Court · (2003) 66 DRJ 256(1) : (2003) 88 ECC 119(1)
High Courts27 Jan 2003Allowed
Ms. Manju Vs Lt. Governor and Others
Delhi High Court · (2003) 4 AD 206 : (2003) 104 DLT 583 : (2003) 71 DRJ 783
High Courts27 Jan 2003
Head Constable Satish Kumar Vs Union of India (UOI) and Another
Delhi High Court · (2003) 01 DEL CK 0004
High Courts24 Jan 2003
Anjuman Co-operative Group Housing Society Vs Delhi Development Authority
Delhi High Court · (2003) 4 AD 83 : (2003) 106 DLT 725
Constitution of India, 1950 — Article 226
High Courts24 Jan 2003
Mohd. Ibrahim Vs Delhi Agricultural Marketing B
Delhi High Court · (2003) 104 DLT 487
High Courts24 Jan 2003
Wockhardt Limited Vs Patiala Medical Agencies and Another
Delhi High Court · (2003) 26 PTC 425
High Courts24 Jan 2003
Orissa Industries Ltd. Vs Hardayal and Sons (HUF) and Another
Delhi High Court · (2003) 67 DRJ 471
High Courts24 Jan 2003
Kanjimull and Sons Vs Ansal Properties and Industries Ltd.
Delhi High Court · (2003) 2 AD 8 : (2003) 102 DLT 852
High Courts24 Jan 2003Dismissed
Ms. Ruchi Goyal @ Kiran Goyal Vs State
Delhi High Court · (2003) 104 DLT 347 : (2003) 69 DRJ 479 : (2003) 2 JCC 628