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Delhi High Court judgments, 2003

1,390 judgments · page 64 of 70

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High Courts04 Feb 2003

Frito Lay India and Others Vs Shivdeep Food Products Pvt. Ltd. and Another

Delhi High Court · (2003) 67 DRJ 370 : (2003) 26 PTC 309

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High Courts04 Feb 2003Allowed

N.C. Kapoor Vs Union of India (UOI) and Others

Delhi High Court · (2003) 3 AD 42 : (2003) 104 DLT 106 : (2003) 68 DRJ 243 : (2003) 2 RAJ 633

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High Courts04 Feb 2003Dismissed

PAC Workers Union (Regd.) Vs Secretary (Labour) and Others

Delhi High Court · (2003) 4 AD 400 : (2003) 104 DLT 565 : (2003) 71 DRJ 766 : (2003) 2 LLJ 966

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High Courts03 Feb 2003Dismissed

Major N. Radhakrishnan (Retd.) Vs ACME Decor India Pvt. Limited

Delhi High Court · (2005) 123 CompCas 127 : (2007) 2 CompLJ 450 : (2003) 104 DLT 546 : (2003) 68 DRJ 340 : (2007) 78 SCL 330

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High Courts03 Feb 2003Dismissed

N.R. Choudhary Vs Ministry of Human Resource Development and Others

Delhi High Court · (2003) 3 AD 307 : (2003) 103 DLT 389

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High Courts03 Feb 2003

Anil Partap Singh Chauhan Vs Onida Savak Ltd. etc.

Delhi High Court · AIR 2003 Delhi 252

Companies Act, 1956 — Section 433Limitation Act, 1963 — Section 14, 14(1)
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High Courts03 Feb 2003Allowed

R.S. Avtar Singh and Co. Vs India Tourism Development Corporation Ltd.

Delhi High Court · AIR 2003 Delhi 249 : (2003) 2 ARBLR 503 : (2003) 104 DLT 227 : (2003) 71 DRJ 500

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High Courts03 Feb 2003

S.M.S. Udyog Ltd. Vs Flistex Magnetics Ltd.

Delhi High Court · (2003) 2 AD 83 : (2003) 103 DLT 42 : (2003) 68 DRJ 81

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High Courts03 Feb 2003

Escorts Finance Ltd. Vs Hilton Rubber Ltd. and Others

Delhi High Court · (2003) 2 AD 200 : (2003) 3 ARBLR 274 : (2003) 103 DLT 65 : (2003) 1 RAJ 634

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High Courts03 Feb 2003Allowed

Shri Prabodh Chand Tyagi and Smt. Sudesh Tyagi Vs Delhi Transport Corporation and Madan Lal

Delhi High Court · (2003) 1 ACC 374

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High Courts03 Feb 2003

Ex. Constable Vijay Pal Singh Vs Union of India (UOI) and Others

Delhi High Court · (2003) 2 AD 81 : (2003) 103 DLT 33 : (2003) 67 DRJ 238 : (2003) 97 FLR 987 : (2003) 1 SLJ 221 : (2003) 6 SLR 271

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High Courts03 Feb 2003Allowed

Prabodh Chand Tyagi and Another Vs Delhi Transport Corporation and Another

Delhi High Court · (2003) 1 ACC 374 : (2004) ACJ 1352 : (2003) 2 AD 223 : (2003) 103 DLT 176 : (2003) 67 DRJ 404

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High Courts03 Feb 2003

Brij Kod Vs Commissioner Food and Supplies and Others

Delhi High Court · (2003) 5 AD 431 : (2003) 104 DLT 467

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High Courts01 Feb 2003Dismissed

The National Radio and Electric Co. Ltd. Vs Union of India (UOI)

Delhi High Court · (2003) 4 AD 285 : (2003) 104 DLT 889

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High Courts31 Jan 2003Allowed

Yashod Kumari and Another Vs MCD and Others

Delhi High Court · AIR 2004 Delhi 225 : (2004) 111 DLT 33 : (2003) 1 ILR Delhi 76

Civil Procedure Code, 1908 (CPC) — Section 80, 80(2)Delhi Development Act, 1957 — Section 53B
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High Courts31 Jan 2003

Fateh Raj Laxmi Devi @ Vidhya Maharani and Another Vs Smt. Jalveen Rosha

Delhi High Court · (2003) 2 AD 120 : (2003) 103 DLT 60 : (2003) 68 DRJ 41

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High Courts31 Jan 2003

Anita Electricals (P) Ltd. Vs National Buildings Construction Corp. Ltd.

Delhi High Court · (2003) 2 AD 78 : (2003) 3 ARBLR 264 : (2003) 67 DRJ 208 : (2003) 1 RAJ 577 : (2003) 48 SCL 468

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High Courts31 Jan 2003Allowed

Suresh Chander Vs Delhi Development Authority

Delhi High Court · (2003) 2 AD 88 : (2003) 2 ARBLR 176 : (2003) 103 DLT 35 : (2003) 67 DRJ 234 : (2003) 1 RAJ 583

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High Courts31 Jan 2003Allowed

Ms. Preeti Arora Vs Vijender Singh Chaudhary

Delhi High Court · (2003) 3 AD 45 : (2003) 104 DLT 95 : (2003) 67 DRJ 683 : (2003) 1 ILR Delhi 83

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High Courts31 Jan 2003Dismissed

Shakti Pershad Vs Ratna Pershad

Delhi High Court · (2003) 1 AD 697 : (2003) 102 DLT 756 : (2003) 66 DRJ 580 : (2003) 2 RCR(Civil) 160 : (2003) RLR 176

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