High Courts13 Feb 2003
Commissioner of Income Tax Vs Seth Sudhir Kumar Modi
Delhi High Court · (2003) 130 TAXMAN 267
COURT ARCHIVE
Delhi High Court judgments, 2003
1,390 judgments · page 62 of 70
High Courts13 Feb 2003Allowed
Suraj Bhan Chauhan Vs Municipal Corporation of Delhi
Delhi High Court · (2004) 109 DLT 633 : (2003) 70 DRJ 344 : (2004) 3 SLJ 64
High Courts13 Feb 2003Allowed
S.C. Khurana Vs The Project Equipment Corpn. of India Limited
Delhi High Court · (2003) 3 AD 415 : (2003) 107 DLT 767 : (2004) 2 SLJ 317
High Courts13 Feb 2003Allowed
Shri Sanjay Poddar Vs C.B.I.
Delhi High Court · (2003) 3 AD 104 : (2003) 103 DLT 801 : (2003) 67 DRJ 521 : (2003) 2 JCC 664
High Courts11 Feb 2003Allowed
Shyam Sunder Maheshwari and Others Vs Union of India (UOI) and Others
Delhi High Court · (2003) 6 AD 523 : (2003) 106 DLT 146
High Courts11 Feb 2003Allowed
Pritam Singh Makin Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2003) 3 AD 297 : AIR 2003 Delhi 344 : (2003) 104 DLT 202 : (2003) 17 DRJ 518 : (2003) 1 ILR Delhi 513
High Courts11 Feb 2003Allowed
Smt. Usha Lata Sood Vs Delhi Development Authority
Delhi High Court · (2003) 7 AD 245 : (2003) 105 DLT 219 : (2003) 68 DRJ 94
High Courts11 Feb 2003Dismissed
Shri Hari Chand and Others Vs PSP Builders and Promoters
Delhi High Court · (2003) 2 AD 377 : (2003) 103 DLT 345 : (2003) 67 DRJ 573 : (2003) 2 RCR(Civil) 480
High Courts11 Feb 2003
Union of India (UOI) and Others Vs Shri S.K. Sharma
Delhi High Court · (2003) 3 AD 139 : (2003) 103 DLT 785
High Courts10 Feb 2003
Archna Luthansa Vs Commissioner of Income Tax
Delhi High Court · (2003) 130 TAXMAN 264
High Courts10 Feb 2003Dismissed
Modern Food Industries Emp. Un. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2003) 3 AD 444 : (2004) 109 DLT 597 : (2004) 76 DRJ 20 : (2004) 2 SLJ 506
High Courts10 Feb 2003Allowed
Inderjeet Singh Vs NDMC
Delhi High Court · (2003) 3 AD 474 : (2003) 103 DLT 470 : (2003) 69 DRJ 44
High Courts10 Feb 2003Allowed
Ex. Sep. Hari Ram Vs Union of India (UOI) and The Chief Controller of defense Accounts (Pension)
Delhi High Court · (2003) 2 AD 75 : (2003) 103 DLT 1 : (2003) 68 DRJ 258 : (2003) 1 SLJ 217
High Courts07 Feb 2003
Kamal Jit Singh Pahwa Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (2003) 2 AD 736 : (2003) 103 DLT 420
High Courts07 Feb 2003Dismissed
Kamal Naresh and Others Vs Jamia Millia Islamia and Others
Delhi High Court · (2003) 3 AD 163 : (2003) 68 DRJ 607
High Courts07 Feb 2003
Ravinder Sharma Vs Mirza Tanners Ltd.
Delhi High Court · (2005) 30 PTC 31
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 482Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts07 Feb 2003Dismissed
Shampa Tikait and Others Vs Jamia Millia Islamia and Others
Delhi High Court · (2003) 4 AD 473
High Courts07 Feb 2003
Pratap Chand Chaswal Vs Union of India and Others
Delhi High Court · (2003) 5 AD 427 : (2003) 106 DLT 484 : (2003) 68 DRJ 767
Constitution of India, 1950 — Article 226
High Courts07 Feb 2003
Mrs. Kanchan Bedi and Another Vs Shri Gurpreet Singh Bedi
Delhi High Court · (2003) 2 AD 252 : AIR 2003 Delhi 446 : (2003) 103 DLT 165 : (2003) 1 DMC 458 : (2003) 67 DRJ 297 : (2003) RLR 229
High Courts07 Feb 2003Allowed
Major Bahadur Singh Vs Union of India (UOI) and The Chief of the Army Staff
Delhi High Court · (2003) 2 AD 109 : (2003) 103 DLT 105 : (2003) 68 DRJ 21 : (2003) 3 SLJ 383