COURT ARCHIVE

Delhi High Court judgments, 2003

1,390 judgments · page 70 of 70

High Courts03 Jan 2003Allowed

Bal Vikas Public School and Another Vs Govt. of NCT of Delhi and Another

Delhi High Court · AIR 2003 Delhi 125 : (2003) 67 DRJ 720

High Courts03 Jan 2003

Delhi High Court · (2003) 2 AD 459 : (2003) 2 ARBLR 48 : (2003) 104 DLT 138 : (2003) 2 RAJ 221

High Courts03 Jan 2003

Delhi High Court · (2003) 2 AD 305 : (2003) 103 DLT 88 : (2003) 68 DRJ 102 : (2003) 3 SLJ 367

High Courts03 Jan 2003Dismissed

Delhi High Court · (2003) 3 AD 303 : (2003) 104 DLT 398 : (2003) 68 DRJ 89

High Courts02 Jan 2003Dismissed

Delhi High Court · (2003) 3 AD 714 : (2003) 106 DLT 531 : (2003) 67 DRJ 706 : (2003) LabIC 3014 : (2004) 2 SLJ 261

High Courts02 Jan 2003Allowed

Delhi High Court · (2004) 109 DLT 746 : (2003) 70 DRJ 336

High Courts02 Jan 2003Allowed

Delhi High Court · (2003) 4 AD 91 : (2004) 109 DLT 483 : (2004) 75 DRJ 367 : (2004) 3 SLJ 410

High Courts02 Jan 2003

Delhi High Court · (2003) 180 CTR 486 : (2003) 263 ITR 364 : (2004) 134 TAXMAN 743

Income Tax Act, 1961 — Section 37(1), 80I

High Courts01 Jan 2003

Delhi High Court · (2003) 2 AD 707 : (2003) 102 DLT 723 : (2003) 26 PTC 228 : (2003) 1 RAJ 426

High Courts01 Jan 2003Dismissed

Delhi High Court · (2003) 7 AD 405 : (2003) 26 PTC 245 : (2004) 1 RAJ 10