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Delhi High Court judgments, 2003

1,390 judgments · page 68 of 70

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High Courts20 Jan 2003Dismissed

University Grants Commission Vs U.G.C. Research Scientists Association

Delhi High Court · (2003) 1 AD 676 : (2003) 102 DLT 753 : (2003) 67 DRJ 600

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High Courts20 Jan 2003Allowed

J.K. Goe Vs Grow On Marketing Ltd.

Delhi High Court · (2003) 104 DLT 197 : (2003) 68 DRJ 75 : (2003) 1 ILR Delhi 33 : (2003) 26 PTC 532 : (2003) 2 RAJ 351

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High Courts20 Jan 2003Allowed

Smt. Asha Gupta, Master Rahul Gupta and Master Rohit Gupta Vs Mr. Ramji Lal and The Oriental Insurance Co. Ltd. (MTPCO)

Delhi High Court · (2003) 1 ACC 272 : (2004) ACJ 831 : (2003) 2 AD 1 : (2003) 102 DLT 847 : (2003) 66 DRJ 657

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High Courts20 Jan 2003

Sangeeta Barring Vs Air India Ltd. and Others

Delhi High Court · (2003) 1 ACC 338 : (2003) 1 ACC 33 : (2005) ACJ 2122 : (2003) 2 AD 167 : (2003) 103 DLT 5 : (2003) 67 DRJ 488 : (2003) 1 JCC 368

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High Courts17 Jan 2003Dismissed

Akkena Pragad Perraju Vs Union of India (UOI) and Others

Delhi High Court · (2003) 1 AD 533 : (2003) 102 DLT 490 : (2003) 66 DRJ 439 : (2003) 1 SLJ 111 : (2003) 6 SLR 156

Constitution of India, 1950 — Article 226, 227
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High Courts17 Jan 2003

Vaish Cooperative Adarsh Bank Limited Vs Smt. Geetanjali Despande and Others

Delhi High Court · (2003) 1 AD 497 : (2003) 102 DLT 570 : (2003) 66 DRJ 456

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
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High Courts17 Jan 2003Allowed

Lufthansa German Air Lines Vs Lufthansa German Airlines Employees Union and Others

Delhi High Court · (2003) 1 AD 709 : (2003) 102 DLT 762 : (2003) 67 DRJ 217 : (2003) 97 FLR 446 : (2003) 2 LLJ 212 : (2003) 1 SLJ 208(2)

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High Courts17 Jan 2003

Sh. S.K. Sharma Vs Union of India (UOI) and Others

Delhi High Court · (2003) 3 AD 133 : (2003) 104 DLT 116 : (2003) 67 DRJ 709

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High Courts16 Jan 2003

M.S. Shoes East Ltd. Vs Union of India and Another

Delhi High Court · (2003) 1 ILR Delhi 26

Contempt of Courts Act, 1971 — Section 2
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High Courts16 Jan 2003

Commissioner of Income Tax Vs Chhabra Emporium

Delhi High Court · (2004) 190 CTR 179 : (2003) 264 ITR 249 : (2003) 130 TAXMAN 818

Income Tax Act, 1961 — Section 132(4), 271(1)
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High Courts16 Jan 2003

Commissioner of Income Tax Vs Jay Engineering Works Ltd.

Delhi High Court · (2003) 260 ITR 467 : (2004) 135 TAXMAN 92

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High Courts15 Jan 2003Dismissed

Bio-Chem Pharmaceutical Industries Vs Astron Pharmaceuticals and Assistant Registrar of Trade Marks, Trade Marks Registry

Delhi High Court · (2003) 2 AD 41 : (2003) 102 DLT 840 : (2003) 26 PTC 200 : (2003) 1 RAJ 464 : (2003) 2 RCR(Civil) 339 : (2003) 47 SCL 574

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High Courts15 Jan 2003

Inder Preet Singh Sahni Vs Anoop Sharma

Delhi High Court · (2003) 66 DRJ 588 : (2003) 1 JCC 153

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High Courts15 Jan 2003

State of Uttar Pradesh, Shri Sidheshwar Ram, District Administration Officer, Medical Health and Family Welfare Department and Medical Superintendent Vs Smt. Santosh Dhingra, Anoop Dhingra Atri Devi, Neera Dhingra and Simmi Dhingra Smt. Santosh Dhingra, Anoop Dhingra Atri Devi and Neera Dhingra Vs Shri Sidheshwar Ram Through Medical Superintendent, District Administration Officer Medical Health and Family Welfare Department, Medical Superintendent and State of Uttar Pradesh

Delhi High Court · (2003) 1 ACC 282 : (2004) ACJ 2145 : (2003) 2 AD 37 : (2003) 102 DLT 828

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High Courts14 Jan 2003Dismissed

Kamal Kumar Modi and Another Vs Krishan Saigal

Delhi High Court · AIR 2003 Delhi 349 : (2003) 2 CivCC 391 : (2003) 104 DLT 208 : (2003) 68 DRJ 290 : (2003) 1 ILR Delhi 23 : (2003) 134 PLR 6 : (2003) 3 RCR(Civil) 427

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High Courts14 Jan 2003

Raisuddin Vs Union of India (UOI) and Others

Delhi High Court · (2003) 5 AD 430 : (2003) 68 DRJ 377

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High Courts14 Jan 2003

Director of Income Tax (Exemptions) Vs All India Oriental Bank of Commerce Welfare Society

Delhi High Court · (2003) 184 CTR 274 : (2003) 130 TAXMAN 575

Income Tax Act, 1961 — Section 260A
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High Courts13 Jan 2003Allowed

Mrs. Seema Dhingra through Power of Attorney Holder Mr. Amit Dhingra and Smt. Seema Dhingra, Mr. Amit Dhingra and Smt. Seema Dhingra, Mr. Sumit Dhingra and Smt. Seema Dhingra through Power of Attorney Holder Mr. Amit Dhingra and Smt. Seema Dhingra and Mr. Vinod Kumar Dhingra Vs Delhi Development Authority

Delhi High Court · (2003) 01 DEL CK 0111

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High Courts13 Jan 2003Dismissed

LKP Merchant Financing Ltd. Vs Govt. of NCT and Others

Delhi High Court · (2003) 2 AD 497 : (2003) 102 DLT 736 : (2003) 70 DRJ 339 : (2003) 97 FLR 460 : (2003) 2 LLJ 210 : (2003) 1 SLJ 206

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High Courts10 Jan 2003Allowed

Malti Sharma Vs Union of India (UOI)

Delhi High Court · (2003) 1 AD 703 : (2003) 102 DLT 563 : (2003) 66 DRJ 443 : (2003) 1 SLJ 193

Indian Nursing Council Act, 1947 — Section 13, 16, 8
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