High Courts23 Jan 2003
Commissioner of Income Tax Vs Mahendra Kumar Modi
Delhi High Court · (2003) 130 TAXMAN 271
COURT ARCHIVE
Delhi High Court judgments, 2003
1,390 judgments · page 67 of 70
High Courts23 Jan 2003
Commissioner of Income Tax Vs V.P. Jain (HUF)
Delhi High Court · (2003) 130 TAXMAN 509
High Courts23 Jan 2003Disposed Off
Commissioner of Income Tax Vs Krishan Kumar Modi
Delhi High Court · (2003) 131 TAXMAN 229
High Courts23 Jan 2003Dismissed
Sher Singh Vs Union of India and Others
Delhi High Court · (2003) 1 ILR Delhi 40
High Courts23 Jan 2003Allowed
Goyal Mg. Gases Pvt. Ltd. Vs Rathi Ispat Limited
Delhi High Court · (2004) 111 DLT 17 : (2004) 74 DRJ 81
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6)
High Courts23 Jan 2003
Commissioner of Wealth Tax Vs Daulat Ram Public Mission
Delhi High Court · (2003) 183 CTR 423 : (2003) 261 ITR 512 : (2003) 133 TAXMAN 874
High Courts23 Jan 2003Allowed
M.C.D. Vs Ashok Kumar and Another
Delhi High Court · (2003) 104 DLT 527 : (2003) 67 DRJ 703 : (2003) 3 SLJ 511
High Courts23 Jan 2003
Harmeeta Singh Vs Rajat Taneja
Delhi High Court · (2003) 2 AD 14 : (2003) 102 DLT 822 : (2003) 1 DMC 443 : (2003) 67 DRJ 58 : (2003) 2 RCR(Civil) 197
Specific Relief Act, 1963 — Section 41
High Courts23 Jan 2003Allowed
Arun Hosiery Mills Vs Union of India (UOI) and Others
Delhi High Court · (2003) 4 AD 60 : (2003) 104 DLT 503 : (2003) 69 DRJ 540 : (2003) 159 ELT 69
High Courts23 Jan 2003Dismissed
Vijay Vs The State
Delhi High Court · (2003) 1 AD 824 : (2003) 102 DLT 833 : (2003) 67 DRJ 53 : (2003) 1 JCC 354
High Courts22 Jan 2003
Telecommunications Engineering Services Association (India) Vs Jasbir Singh and Others
Delhi High Court · (2003) 1 ILR Delhi 37
Specific Relief Act, 1963 — Section 16(c)
High Courts22 Jan 2003Allowed
Mrs. Inshallah Begum allias Noor Jahan Begum Vs Mohd. Yunus, Amana Khanam since deceased through her Lrs (Mohd. Yousuf and Mohd. Mukhtar) and Mohd. Farooq
Delhi High Court · (2003) 2 AD 5 : (2003) 102 DLT 838 : (2003) 66 DRJ 661
High Courts22 Jan 2003Dismissed
Ex. Swar Ramji Rai Vs Union of India (UOI) and Others
Delhi High Court · (2003) 2 AD 165 : (2003) 103 DLT 47 : (2003) 70 DRJ 39 : (2003) 1 SLJ 226 : (2003) 6 SLR 361
High Courts21 Jan 2003Dismissed
Dainik Himachal Sewa Vs Union of India (UOI) and Others
Delhi High Court · (2003) 3 AD 605 : (2003) 104 DLT 156
High Courts21 Jan 2003
Mahender Singh and Others, Naresh Kumar and Others and Shiv Kumar and Others Vs M.C.D.
Delhi High Court · (2003) 3 AD 454 : (2004) 109 DLT 606 : (2003) 68 DRJ 605 : (2004) 2 SLJ 509
High Courts21 Jan 2003Dismissed
Ved Prakash Sharma Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2003) 3 AD 413 : (2004) 109 DLT 544 : (2003) 68 DRJ 240 : (2004) 2 SLJ 485
High Courts21 Jan 2003Dismissed
Kul-Hind Tanzeem Khuddamul Hujjaj Vs Union of India and Others
Delhi High Court · (2003) 68 DRJ 631
Constitution of India, 1950 — Article 226
High Courts21 Jan 2003
Smt. Munni Devi, Babulal, Laluram, Munna and Hanuman Vs New India Assurance Co. Ltd., Jaipal Kishori Lal and Shri Jaipal Singh New India Assurance Co. Ltd. Vs Sh. Jagannath Deceased
Delhi High Court · (2003) 1 ACC 623 : (2004) ACJ 974 : (2003) 2 AD 255 : (2003) 103 DLT 464 : (2003) 67 DRJ 301 : (2003) 134 PLR 13 : (2003) 3 RCR(Civil) 770
High Courts21 Jan 2003
Smt. Prem Lata Aggarwal and Smt. Usha Devi Aggarwal Vs Smt. Anaro Devi Aggarwal, Sh. Raj Kumar and Sh. Ramesh Kumar
Delhi High Court · (2003) 1 AD 829 : (2003) 102 DLT 864 : (2003) 66 DRJ 664 : (2003) 2 RCR(Civil) 163
High Courts20 Jan 2003Allowed
Dekay''s Food Products Pvt. Ltd. and Others Vs New Delhi Municipal Corporation and Another
Delhi High Court · (2003) 1 AD 477 : (2003) 102 DLT 584 : (2003) 66 DRJ 451
Specific Relief Act, 1963 — Section 6